Page No.# 1/3 vs The Assam Fisheries Development ...
2022 Latest Caselaw 3853 Gua

                                                               Page No.# 1/3

GAHC010188412022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/6124/2022

         M/S VIVEKANANDA ATMA SAHAYAK GOT AND ANR
         MORIGAON, REPRESENTED BY ITS PRESIDENT SRI LANI CHANDRA DAS,
         AGED ABOUT 53 YEARS, S/O LATE SUKUMAR DS, R/O VILL-KUSUMPUR,
         P.O.-BURABURI, P.S.-MAYONG, DIST-MORIGAON, ASSAM, PIN-782411

         2: NIGAMANANDA SARKAR
          S/O NARAYAN SARKAR
          R/O VILL-LECHARI BORI
          P.O.-BURGAON
          P.S.-MAYONG
          DIST-MORIGAON
         ASSAM
          PIN-78241

         VERSUS

         THE ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED AND 6
         ORS
         BEING REPRESENTED BY ITS MANAGING DIRECTOR, BIMALA PRASAD
         CHALIHA ROAD, CHACHAL, VIP ROAD, GUWAHATI-781036, KAMRUP (M)
         DISTRICT, ASSAM

         2:THE MANAGING DIRECTOR
         ASSAM FISHERIES DEVELOPMEMENT CORPORATION LIMITED
          BIMALA PRASAD CHALIHA ROAD
          CHACHAL
         VIP ROAD
          GUWAHATI-781036
          KAMRUP(M) DISTRICT
         ASSAM

         3:THE DEPUTY COMMISSIONER
          MORIGAON
          DIST-MORIGAON
                                                                            Page No.# 2/3

             ASSAM
             PIN-

            4:THE PROJECT MANAGER
            ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED
             DIST-MORIGAON
             PIN-783383
            ASSAM

            5:TEH CIRCLE OFFICER
             MAYONG REVENUE CIRCLE
             JAGI BHAKATGAON
             DIST-MORIGAON
            ASSAM
             PIN

            6:THE OFFICER-IN-CHARGE
             JAGIROAD POLICE STATION
             DIST-MORIGAON
             PIN-

            7:THE OFFICER-IN-CHARGE
             MORIGAON SADAR POLICE STATION
             DIST-MORIGAON
             PIN

Advocate for the Petitioner   : MRS. U BARUAH

Advocate for the Respondent : SC, AFDC




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                         ORDER

Date : 27-09-2022

Heard Ms. U. Baruah, learned Sr. counsel assisted by Mr. D.J. Medhi, learned

counsel for the writ petitioners. Also heard Mr. P. Sharmah, learned standing counsel,

AFDC, Assam appearing for the official respondents who submits that the judgment in the

connected matter being W.P.(C) No. 2913/2022, has recently been delivered dismissing Page No.# 3/3

the writ petition filed by the petitioner. However, the copy of the judgment is not yet

available online. Since the decision in the aforesaid proceeding would have a relevant

bearing on the prayer made in this writ petition, Mr. Sharmah prays for posting this matter

again after the upcoming Puja vacation so as to enable him to obtain proper instruction

facilitating disposal of the writ petition.

Taking note of the request made by Mr. Sharmah, this writ petition is directed to be

listed again on 31-10-2022, as a fixed item.

JUDGE GS

Comparing Assistant