M/S United India Insurance ... vs Pakhila Baishya And Anr
2022 Latest Caselaw 3609 Gua

                                                                       Page No.# 1/2

GAHC010052712020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/778/2020
                                 In MAC Appeal No. 130/2020

             M/S UNITED INDIA INSURANCE COMPANY LIMITED
             REGIONAL OFFICE , GS ROAD, GUWAHATI

             VERSUS

             PAKHILA BAISHYA AND ANR
             W/O SRI PHATIK CH. BAISHYA,. R/O VILLAGE HALDIA, PS HAJO, DIST
             KAMRUP ASSAM

             2:PHATIK CH BAISHYA
              R/O VILLAGE HALDIA
              PS HAJO
              DIST KAMRUP ASSAM

             3:RAJ PAL SINGH SEKHON.
              S/O HARDIAL SINGH DAKHA

             RESIDENT OF 66 B SADANANDA ROAD. PS KALIGHAT
             KOLKATA- 700026

Advocate for the Petitioner   : MR. M DUTTA

Advocate for the Respondent :

                                          BEFORE
                    HON'BLE MRS. JUSTICE MALASRI NANDI
                                          ORDER

16.09.2022 Heard Ms S Dey, learned counsel for the applicant/Insurance Company and Mr D Page No.# 2/2

Mondal, learned counsel for respondent Nos. 1 and 2.

The interlocutory application, has been preferred by the applicant/Insurance Company for stay of operation of the Judgment and Award dated 04.06.2018, passed by the learned Member, MACT No. 2, Kamrup in MAC Case No. 1369/2011

As the appeal has already been admitted for hearing, prayer of the applicant/appellant is allowed, subject to payment of 50% of the awarded amount to be deposited by the Insurance Company before the Registry of this Court, within six weeks from today.

The respondent/claimant is at liberty to withdraw the same, after proper identification and verification of the concerned learned counsel for the parties.

Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant