Gauhati High Court
The National Insurance Company ... vs Smti Reboti Bala Ray And 2 Ors on 12 September, 2022
Page No.# 1/4
GAHC010288272018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./676/2022
THE NATIONAL INSURANCE COMPANY LIMITED
(SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA)
REGISTERED HEAD OFFICE AT 3, MIDDLETON STREET, CALCUTTA-
700071, REP. BY THE DEPUTY MANAGER, GAUHATI REGIONAL OFFICE,
BHANGAGARH, GUWAHATI- 781005.
VERSUS
SMTI REBOTI BALA RAY AND 2 ORS
W/O- LATE RAMESH RAY, R/O- VILL.- SINGHIMARI, BRAHMATOL, P.O.
NAYANGAON, P.S. ABHAYAPURI, DIST.- BONGAIGAON, ASSAM, PIN-
783384.
2:SHAMSUDDIN ANSARI
S/O- LATE R. ANSARI
R/O- 1/3 J.K. GHOSH ROAD
P.O. BELGACHIA
P.S. KOLKATA
KOLKATA
WEST BENGAL
PIN- 700037.
3:SRI BINDADIN PAL
S/O- RAM DAS PAL
R/O- 61 RAM BAGH GWALIOR
P.O.
P.S. AND DIST.- GWALIOR
MADHYA PRADESH
PIN- 474002
Advocate for the Petitioner : MS. R D MOZUMDAR
Page No.# 2/4
Advocate for the Respondent :
Linked Case : I.A.(Civil)/2796/2022
THE NATIONAL INSURANCE COMPANY LIMITED
(SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA)
REGISTERED HEAD OFFICE AT 3
MIDDLETON STREET
CALCUTTA- 700071
REP. BY THE DEPUTY MANAGER
GAUHATI REGIONAL OFFICE
BHANGAGARH
GUWAHATI- 781005.
VERSUS
SMTI. REBOTI BALA RAY AND 2 ORS.
W/O- LATE RAMESH RAY
R/O- VILL.- SINGHIMARI
BRAHMATOL
P.O. NAYANGAON
P.S. ABHAYAPURI
DIST.- BONGAIGAON
ASSAM
PIN- 783384.
2:SHAMSUDDIN ANSARI
S/O- LATE R. ANSARI
R/O- 1/3 J.K. GHOSH ROAD
P.O. BELGACHIA
P.S. KOLKATA
KOLKATA
WEST BENGAL
PIN- 700037.
3:SRI BINDADIN PAL
S/O- RAM DAS PAL
R/O- 61 RAM BAGH GWALIOR
P.O.
P.S. AND DIST.- GWALIOR
MADHYA PRADESH
PIN- 474002.
Page No.# 3/4
------------
Advocate for : MS. R D MOZUMDAR
Advocate for : appearing for SMTI. REBOTI BALA RAY AND 2 ORS.
Linked Case : I.A.(Civil)/1760/2019
THE NATIONAL INSURANCE COMPANY LIMITED
(SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA)
REGISTERED HEAD OFFICE AT 3
MIDDLETON STREET
CALCUTTA- 700071
REP. BY THE DEPUTY MANAGER
GAUHATI REGIONAL OFFICE
BHANGAGARH
GUWAHATI- 781005.
VERSUS
SMTI. REBOTI BALA RAY AND 2 ORS.
W/O- LATE RAMESH RAY
R/O- VILL.- SINGHIMARI
BRAHMATOL
P.O. NAYANGAON
P.S. ABHAYAPURI
DIST.- BONGAIGAON
ASSAM
PIN- 783384.
2:SHAMSUDDIN ANSARI
S/O- LATE R. ANSARI
R/O- 1/3 J.K. GHOSH ROAD
P.O. BELGACHIA
P.S. KOLKATA
KOLKATA
WEST BENGAL
PIN- 700037.
3:SRI BINDADIN PAL
S/O- RAM DAS PAL
R/O- 61 RAM BAGH GWALIOR
P.O.
P.S. AND DIST.- GWALIOR
MADHYA PRADESH
PIN- 474002.
------------
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Advocate for : MS. R D MOZUMDAR
Advocate for : appearing for SMTI. REBOTI BALA RAY AND 2 ORS.
BEFORE
HONOURABLE MRS. JUSTICE MARLI VANKUNG
ORDER
Date : 12.09.2022
Heard Ms. R.D. Mozumdar, learned counsel for the appellant who submits that
the appeal is against the Judgment & Order dated 03.04.2018 passed by the learned
Tribunal Bongaigaon in MAC case No.199/2009.
The appeal against the Judgment & Order is amongst other grounds, that the
driver did not have a valid driving license at the time of the accident.
Admit the appeal.
Issue notice to the respondent through Registered post with A/D, returnable
within 4 (four) weeks.
The appellant to take necessary steps, notice may also be served by usual
course.
In view of the above, list the matter after 4 (four) weeks.
JUDGE
Comparing Assistant
