National Insurance Co. Ltd vs Smti. Dineswari Bordoloi Konwar ...
2022 Latest Caselaw 3490 Gua

                                                                         Page No.# 1/4

GAHC010123842019




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

           Case : I.A.(Civil)/2795/2022

NATIONAL INSURANCE CO. LTD
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI REGIONAL
OFFICE AT G.S. ROAD
BHANGAGARH
GUWAHATI-5
ASSAM.


VERSUS

SMTI. DINESWARI BORDOLOI KONWAR AND 2 ORS
W/O- LATE SATRA SING BORDOLOI
R/O- VILL.- BHYANGURI
P.S. AND DIST.- MORIGAON
ASSAM.

2:SRI ARUP BORDOLOI
S/O- SRI ANANDA BORDOLOI
 R/O- VILL.- NA-GASAGURI
 P.S. AND DIST.- MORIGAON
ASSAM.
 3:SRI KRISHNA BORDOLOI
S/O- SRI ANANDA BORDOLOI
 R/O- VILL.- NA-GASAGURI
 P.S. AND DIST.- MORIGAON
ASSAM. (DRIVER OF THE VEHICLE NO. AS-21/C-3682 (TATA MAGIC).
 ------------
Advocate for : MR. K K BHATRA
Advocate for : appearing for SMTI. DINESWARI BORDOLOI KONWAR AND 2 ORS
                                                                         Page No.# 2/4

                              Linked Case No. : MACApp./675/2022

NATIONAL INSURANCE CO. LTD
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET, KOLKATA AND ONE OF
THE REGIONAL OFFICES KNOWN AS GUWAHATI REGIONAL OFFICE AT G.S. ROAD,
BHANGAGARH, GUWAHATI-5, ASSAM.
Advocate- MR. R K BHATRA, MR. A SAIKIA,MS. S BURAGOHAIN,MR D BHUYAN



VERSUS

SMTI. DINESWARI BORDOLOI KONWAR AND 2 ORS
W/O- LATE SATRA SING BORDOLOI, R/O- VILL.- BHYANGURI, P.S. AND DIST.-
MORIGAON, ASSAM.

2:SRI ARUP BORDOLOI
 S/O- SRI ANANDA BORDOLOI
 R/O- VILL.- NA-GASAGURI
 P.S. AND DIST.- MORIGAON
ASSAM.

3:SRI KRISHNA BORDOLOI
 S/O- SRI ANANDA BORDOLOI
 R/O- VILL.- NA-GASAGURI
 P.S. AND DIST.- MORIGAON
ASSAM. (DRIVER OF THE VEHICLE NO. AS-21/C-3682 (TATA MAGIC)

Advocate for the Petitioner   : MR. K K BHATRA

Advocate for the Respondent :




 Linked Case : I.A.(Civil)/2603/2019

NATIONAL INSURANCE CO. LTD.

HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI REGIONAL
OFFICE AT G.S. ROAD
BHANGAGARH
GUWAHATI-5
ASSAM.
                                                                         Page No.# 3/4


 VERSUS

SMTI. DINESWARI BORDOLOI KONWAR AND 2 ORS.
W/O- LATE SATRA SING BORDOLOI
R/O- VILL.- BHYANGURI
P.S. AND DIST.- MORIGAON
ASSAM.

2:SRI ARUP BORDOLOI
S/O- SRI ANANDA BORDOLOI
R/O- VILL.- NA-GASAGURI
P.S. AND DIST.- MORIGAON
ASSAM.
3:SRI KRISHNA BORDOLOI
S/O- SRI ANANDA BORDOLOI
R/O- VILL.- NA-GASAGURI
P.S. AND DIST.- MORIGAON
ASSAM. (DRIVER OF THE VEHICLE NO. AS-21/C-3682 (TATA MAGIC).
------------
Advocate for : MR. R K BHATRA
Advocate for : appearing for SMTI. DINESWARI BORDOLOI KONWAR AND 2 ORS.




                                  BEFORE
                    HONOURABLE MRS. JUSTICE MARLI VANKUNG

                                      ORDER

Date : 12.09.2022

Heard Mr. R.K. Bhatra, learned counsel for the applicant who submits that they

are willing deposit 50% of the award amount and that the operation of the award in

MAC Case No. 38/2016 dated 31.10.2018 passed by the learned Tribunal Morigaon

may be stayed.

On hearing the counsel for the applicant, the court thinks it fit to stay the

operation of the judgment and award dated 31.10.2018 passed by the learned Page No.# 4/4

Tribunal Morigaon in MAC Case No. 38 of 2016 subject to the deposition of the 50%

of the award amount within 6 (six) weeks.

I.A. No. 2795 of 2022 accordingly stands disposed.

JUDGE

Comparing Assistant