National Insurance Company Ltd vs Musst. Jana Bibi And 10 Ors
2022 Latest Caselaw 3462 Gua

                                                                  Page No.# 1/4

GAHC010077002021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1247/2021

         NATIONAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3, MIDDLETON
         STREET KOLKATA AND ITS REGIONAL OFFICE AT G.S. ROAD,
         BHANGAGARH, GUWAHATI.



         VERSUS

         MUSST. JANA BIBI AND 10 ORS.
         W/O- LATE MAIN UDDIN SEKH, R/O- VILL.- SUKHTOLA, P.O. SUKHTOLA,
         P.S. DHOLAI, DIST.- CACHAR, ASSAM, PIN- 788114.

         2:MISS KALPANA BEGUM
          D/O- LATE MAIN UDDIN SEKH
          R/O- VILL.- SUKHTOLA
          P.O. SUKHTOLA
          P.S. DHOLAI
          DIST.- CACHAR
         ASSAM
          PIN- 788114.

         3:MD. AKBAL HUSSAIN SEKH
          S/O- LATE MAIN UDDIN SEKH
          R/O- VILL.- SUKHTOLA
          P.O. SUKHTOLA
          P.S. DHOLAI
          DIST.- CACHAR
         ASSAM
          PIN- 788114.

         4:MD. JABED HUSSAIN SEKH
          S/O- LATE MAIN UDDIN SEKH
          R/O- VILL.- SUKHTOLA
                                                             Page No.# 2/4

P.O. SUKHTOLA
P.S. DHOLAI
DIST.- CACHAR
ASSAM
PIN- 788114.

5:MD. JAYED HUSSAIN SEKH
 S/O- LATE MAIN UDDIN SEKH
 R/O- VILL.- SUKHTOLA
 P.O. SUKHTOLA
 P.S. DHOLAI
 DIST.- CACHAR
ASSAM
 PIN- 788114. (RES. NOS. 2 TO 5 BEING MINORS ARE REP. BY THEIR LEGAL
GUARDIAN MOTHER I.E. RES. NO.1).

6:MUSSTT. FAITOR BIBI
W/O- MD. DILAHAR ALI SEKH
 R/O- VILL.- SUKHTOLA
 P.O. SUKHTOLA
 P.S. DHOLAI
 DIST.- CACHAR
ASSAM
 PIN- 788114.

7:MD. DILAHAR ALI SEKH
 S/O- LATE FARMUJ ALI SEKH
 R/O- VILL.- SUKHTOLA
 P.O. SUKHTOLA
 P.S. DHOLAI
 DIST.- CACHAR
ASSAM
 PIN- 788114.

8:M/S. ABCI INFRASTRUCTURE
 REP. BY THE MANAGER M/S. ABCI INFRASTRUCTURE CLUB ROAD
 CAPITAL TRAVELS BUILDING
 P.O. SILCHAR-1
 DIST. CACHAR
ASSAM
 PIN- 788001.

9:ASHOKKUMAR SINGH
 S/O- SRI DHANI SINGH
 R/O- VILL.- TAJMOTORS
 HATIKHIRA
 P.S. PATHARKANDI
 DIST.- KARIMGANJ
                                                                           Page No.# 3/4

             ASSAM
             PIN- 788724.

            10:K.H. BROJOMONI SINGHA
             S/O- SRI K.H. DEBOHORI SINGHA
             R/O- VILL.- ISHARPAR
             KAPTANPUR
             P.O. AMJURGHAT
             DIST.- CACHAR
            ASSAM

            11:THE NEW INDIA ASSURANCE CO. LTD
             REP. BY THE DIVISIONAL MANAGER
             THE NEW INDIA ASSURANCE CO. LTD.
             CLUB ROAD
             CAPITAL TRAVELS BUILDING
             P.O. SILCHAR-1
             DIST. CACHAR
            ASSAM
             PIN- 788001

Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent :




             Linked Case :

            NATIONAL INSURANCE COMPANY LTD.



             VERSUS

            MUSST. JANA BIBI AND 10 ORS. F



            ------------
            Advocate for : MR. R GOSWAMI
            Advocate for : appearing for MUSST. JANA BIBI AND 10 ORS. F
                                                                         Page No.# 4/4


                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

09-09-2022

Heard Mr. R. Goswami, learned counsel for the applicant.

This Interlocutory Application has been filed by the applicant / National Insurance Company seeking condonation of delay of 444 days in preferring the connected appeal against the judgment and award dated 28.06.2019 passed by MACT, Silchar in MAC Case No. 1239 of 2013.

Issue notice to the respondents, returnable in 4 (four) weeks.

Applicant shall take steps by registered post with A/D as well as usual process within a period of one week from today.

List this matter after 4 (four) weeks.

JUDGE

Comparing Assistant