Amit Rabha @ Amit Rava vs Rupak Rabha And 7 Ors
2022 Latest Caselaw 4714 Gua

                                                          Page No.# 1/4

GAHC010221172022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : Crl.L.P./62/2022

         AMIT RABHA @ AMIT RAVA
         S/O SUREN RABHA,
         VILL.- HURKAKUCHI AMTOLA,
         P.S.- GOALPARA,
         DIST.- GOALPARA, ASSAM, PIN- 783101.



         VERSUS

         RUPAK RABHA AND 7 ORS.
         S/O NIRESWAR RABHA,
         VILL.- HURAKUCHI, AMTOLA,
         P.O.- GOALPARA,
         DIST.- GOALPARA,
         ASSAM, PIN- 783101.

         2:DIGANTA RABHA
          S/O NIRESWAR RABHA

         VILL.- HURAKUCHI
         AMTOLA

         P.O.- GOALPARA

         DIST.- GOALPARA

         ASSAM
         PIN- 783101.

         3:MINISTER RABHA
          S/O NIRESWAR RABHA

         VILL.- HURAKUCHI
                           Page No.# 2/4

AMTOLA

P.O.- GOALPARA

DIST.- GOALPARA

ASSAM
PIN- 783101.

4:JIBON RABHA
 S/O JELFA RABHA

VILL.- HURAKUCHI
AMTOLA

P.O.- GOALPARA

DIST.- GOALPARA

ASSAM
PIN- 783101.

5:ESTHTEL @ ESTIL RABHA
 S/O JELFA RABHA

VILL.- HURAKUCHI
AMTOLA

P.O.- GOALPARA

DIST.- GOALPARA

ASSAM
PIN- 783101.

6:HITESWAR RABHA
 S/O HEMPRENG RABHA

VILL.- HURAKUCHI
AMTOLA

P.O.- GOALPARA

DIST.- GOALPARA

ASSAM
PIN- 783101.
                                                                                    Page No.# 3/4

            7:RISTU RABHA
             S/O MOINAL RABHA

            VILL.- HURAKUCHI
            AMTOLA

            P.O.- GOALPARA

            DIST.- GOALPARA

            ASSAM
            PIN- 783101.

            8:THE STATE OF ASSAM
             REP. BY LD. P.P.
            ASSAM

Advocate for the Petitioner   : MR. N K MURRY

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                    HONOURABLE MR. JUSTICE SUMAN SHYAM
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

30.11.2022 (Suman Shyam, J)

Heard Mr. A. K. Purkayastha, learned counsel appearing for the

petitioner. Also heard Ms. B. Bhuyan, learned senior counsel (Addl. P.P., Assam)

assisted by Mr. J. Das appearing on behalf of the State.

This petition has been filed seeking leave of this Court to prefer an

appeal against the judgment and order of acquittal dated 30.08.2022 passed

by the learned Additional Sessions Judge, Goalpara in connection with Sessions

Case No.24/2021 acquitting the accused persons.

We have perused the statements made in the leave petition.

Page No.# 4/4

Mr. Purkayastha submits that this proceeding arises out of the same

incident involved in Crl. Appeal No.317/2022 pertaining to a separate F.I.R. and

therefore, the matter calls for examination.

Issue notice returnable in four weeks.

Since Mr. Das has entered appearance and accepted notice on behalf

of the respondent No.8/State, no formal notice is required to the sent to the said

respondent. However, the petitioner to take for service of notice upon the

respondent Nos.1 to 7 by registered post with A/D within a week from today.

This matter be henceforth tagged with Crl. Appeal No.317/2022.

                                           JUDGE                                JUDGE



Comparing Assistant