Bandish Enterprise vs The Numaligarh Refinery Ltd. And 7 ...
2022 Latest Caselaw 4712 Gua

                                                                 Page No.# 1/2

GAHC010201832022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/3171/2022


         BANDISH ENTERPRISE
         A PARTNERSHIP FIRM DULY REGISTERED UNDER THE INDIAN
         PARTNERSHIP ACT
          HAVING ITS REGISTERED OFFICE AT 1/7 BHAWESHWAR SHIKHAR
          R B MEHTA MARG GHATKOPAR EAST MUMBAI
          MAHARASHTRA INDIA PIN-400078 REP. BY ITS PARTNER SHRI BANDISH
         SARVAIYA AND AUTHORISED BY SUNIL KR JAIN


          VERSUS

         THE NUMALIGARH REFINERY LTD. AND 7 ORS.
         LOCATED AT MORANGI GOLAGHAT ASSAM AND A GOVT OF INDIA
         ENTERPRISE AS REP. BY ITS CHAIRMAN MANAGING DIRECTOR AND
         HAVING ITS REGISTERED OFFICE AT 122A G.S. ROAD CHRISTIAN BASTI
         GUWAHATI-781005.

         2:THE CHIEF GENERAL MANAGER ()MARKETING)
         NUMALIGARH REFINERY MORANGI
          DIST. GOLAGHAT
         ASSAM PIN-785699
          3:THE DEPUTY GENERAL MANAGER (MARKETING) HEAD OF WAX
         MARKETING
         NUMALIGARH REFINERY MORANGI
          DIST. GOLAGHAT
         ASSAM PIN-785699
          4:M/S NITIN KUMAR GOEL
         A PARTNERSHIP FIRM HAVING ITS REGISTERED OFFICE SITUATE AT PLOT
         60 BLOCK B IFC HOLAMBI KALAN NARELA PHASE 1 NEW DELHI PIN-
         110082 AND REP. BY SHRI NITIN KUMAR GOEL AS ITS PARTNER
          5:UNICORN PETROLEUM INDUSTRIES PVT. LTD.
         A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
         COMPANIES ACT
                                                                   Page No.# 2/2

           1956 HAVING ITS REGISTERED OFFICE AT UNIT NO. 1 RIDDHI SIDDHI
           CORPORATE PARK V N PURAV MARG SION TROMBAY ROAD
           CHEMBUR MUMBAI PIN-400071 AND REP BY SHRI SANJAY G PAREKH AS
           ONE OF ITS DULY AUTHORIZED DIRECTORS
           6:M/S RAJ SPECIALITY CHEMICALS PVT LTD
           A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
           COMPANIES ACT
           1956 AND HAVING ITS REGISTERD OFFICE SITUATED AT 74 SOUTH
           EMPEROR STREET
           TUTICORIN TAMIL NADU PIN-682001 AND REP BY SHRI RAKESH
           AGARWAL AS ONE OF ITS DULY AUTHORIZED DIRECTORS
           7:SHREENATHJI ENTERPRISES
           A PROPRIETORISHIP FIRM HAVING ITS REGISTERED OFFICE SITUATED AT
           SY NO. 57 KADU AGRAHARA ROAD
           KAMMASANDRA (V) VIRGONAGAR POST BIDRAHALLI HOBLI
           BANGALORE (E) 560049 AND REP .BY SHRI RAKESH KHANDELWAL AS ITS
           AUTHORIZED REPRESENTATIVE AND ATTORNEY
           8:SHAKAMBARI ENTERPRIESE (INDIA) PVT. LTD.
           A COMAPANY INCORPORATED UNDER THE PROVISIONS OF THE
           COMPANIES ACT
           1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT 1/1A NANDA
           MULLICK LANE KOLKATA WEST BENGAL PIN-700006 AND REP. BY SHRI
           SANJAY DHANDHARIA KOLKATA AS ONE OF ITS DULY AUTHORIZED
           DIRECTORS
           ------------
           Advocate for : MR. P K GOSWAMI
           Advocate for : MR. JYOTIRMOY ROY appearing for THE NUMALIGARH
           REFINERY LTD. AND 7 ORS.



                                   BEFORE
                THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                 ORDER

30. 11. 2022

In view of the judgment & order (CAV) passed today in WP(C) 6531/2022, this IA stands closed.

JUDGE

Comparing Assistant