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Page No.# 1/6 vs Majibur Rahman And 6 Ors
2022 Latest Caselaw 4676 Gua

Citation : 2022 Latest Caselaw 4676 Gua
Judgement Date : 28 November, 2022

Gauhati High Court
Page No.# 1/6 vs Majibur Rahman And 6 Ors on 28 November, 2022
                                                          Page No.# 1/6

GAHC010173222022




                        THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

I.A.(Civil)/3493/2022

AKKAS ALI AND 5 ORS.
S/O LATE ABBAS ALI
RESIDENT OF SOUTH BAGARIGURI
MOUZA JURIA
PS JURIA
DIST NAGAON
ASSAM 782103

2: MD. ABDUL AWAL
S/O LATE ABBAS ALI

RESIDENT OF SOUTH BAGARIGURI
MOUZA JURIA
PS JURIA
DIST NAGAON
ASSAM 782103

3: MD. AJIJUL HAQUE
S/O LATE ABBAS ALI

RESIDENT OF SOUTH BAGARIGURI
MOUZA JURIA
PS JURIA
DIST NAGAON
ASSAM 782103

4: MD. JAMALUDDIN
S/O MD. KURBAN ALI
RESIDENT OF SOUTH BAGARIGURI
MOUZA JURIA
PS JURIA
DIST NAGAON
ASSAM 782103

5: MD. ABU BAKKAR SIDDIQUE
                                Page No.# 2/6

S/O MD. KURBAN ALI
RESIDENT OF SOUTH BAGARIGURI
MOUZA JURIA
PS JURIA
DIST NAGAON
ASSAM 782103

6: MD. ABDUL GAFUR
S/O LATE KUDDUS ALI
RESIDENT OF SOUTH BAGARIGURI
MOUZA JURIA
PS JURIA
DIST NAGAON
ASSAM 782103
VERSUS

MAJIBUR RAHMAN AND 6 ORS.
S/O LATE MANSUR ALI
RESIDENT OF SOUTH BAGARIGURI
MOUZA JURIA
PS JURIA
DIST NAGAON
ASSAM 782103

2:MD. SAYADUR RAHMAN
S/O LATE MANSUR ALI

RESIDENT OF SOUTH BAGARIGURI
MOUZA JURIA
PS JURIA
DIST NAGAON
ASSAM 782103
3:MD. SAIFUL ISLAM
S/O LATE MANSUR ALI

RESIDENT OF SOUTH BAGARIGURI
MOUZA JURIA
PS JURIA
DIST NAGAON
ASSAM 782103
4:MD. KHAIRUL ISLAM
S/O LATE MANSUR ALI

RESIDENT OF SOUTH BAGARIGURI
MOUZA JURIA
PS JURIA
DIST NAGAON
ASSAM 782103
                                                                  Page No.# 3/6

5:MD. MAINUL ISLAM
S/O LATE MANSUR ALI

RESIDENT OF SOUTH BAGARIGURI
MOUZA JURIA
PS JURIA
DIST NAGAON
ASSAM 782103
6:MD. MOKIDUR
S/O LATE MANSUR ALI

RESIDENT OF SOUTH BAGARIGURI
MOUZA JURIA
PS JURIA
DIST NAGAON
ASSAM 782103
------------
Advocate for : MR T H HAZARIKA
Advocate for : appearing for MAJIBUR RAHMAN AND 6 ORS.


                            In Case No. : RSA/175/2022

          AKKAS ALI AND 5 ORS.
          S/O LATE ABBAS ALI,
          RESIDENT OF SOUTH BAGARIGURI, MOUZA JURIA, PS JURIA, DIST
          NAGAON, ASSAM 782103

          2: MD. ABDUL AWAL
           S/O LATE ABBAS ALI

          RESIDENT OF SOUTH BAGARIGURI
          MOUZA JURIA
          PS JURIA
          DIST NAGAON
          ASSAM 782103

          3: MD. AJIJUL HAQUE
           S/O LATE ABBAS ALI

          RESIDENT OF SOUTH BAGARIGURI
          MOUZA JURIA
          PS JURIA
          DIST NAGAON
          ASSAM 782103

          4: MD. JAMALUDDIN
           S/O MD. KURBAN ALI
                                                        Page No.# 4/6

RESIDENT OF SOUTH BAGARIGURI
MOUZA JURIA
PS JURIA
DIST NAGAON
ASSAM 782103

5: MD. ABU BAKKAR SIDDIQUE
 S/O MD. KURBAN ALI
RESIDENT OF SOUTH BAGARIGURI
 MOUZA JURIA
 PS JURIA
 DIST NAGAON
ASSAM 782103

6: MD. ABDUL GAFUR
 S/O LATE KUDDUS ALI
RESIDENT OF SOUTH BAGARIGURI
 MOUZA JURIA
 PS JURIA
 DIST NAGAON
ASSAM 78210

VERSUS

MAJIBUR RAHMAN AND 6 ORS.
S/O LATE MANSUR ALI,
RESIDENT OF SOUTH BAGARIGURI, MOUZA JURIA, PS JURIA, DIST
NAGAON, ASSAM 782103

2:MD. SAYADUR RAHMAN
 S/O LATE MANSUR ALI

RESIDENT OF SOUTH BAGARIGURI
MOUZA JURIA
PS JURIA
DIST NAGAON
ASSAM 782103

3:MD. SAIFUL ISLAM
 S/O LATE MANSUR ALI

RESIDENT OF SOUTH BAGARIGURI
MOUZA JURIA
PS JURIA
DIST NAGAON
ASSAM 782103

4:MD. KHAIRUL ISLAM
                                                                            Page No.# 5/6

             S/O LATE MANSUR ALI

            RESIDENT OF SOUTH BAGARIGURI
            MOUZA JURIA
            PS JURIA
            DIST NAGAON
            ASSAM 782103

            5:MD. MAINUL ISLAM
             S/O LATE MANSUR ALI

            RESIDENT OF SOUTH BAGARIGURI
            MOUZA JURIA
            PS JURIA
            DIST NAGAON
            ASSAM 782103

            6:MD. MOKIDUR
             S/O LATE MANSUR ALI

            RESIDENT OF SOUTH BAGARIGURI
            MOUZA JURIA
            PS JURIA
            DIST NAGAON
            ASSAM 78210

Advocate for the Petitioner   : MR T H HAZARIKA

Advocate for the Respondent :




             Linked Case :

                                   BEFORE
                     HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                         ORDER

Date : 28.11.2022

Heard Mr. TH Hazarika, learned counsel for the applicant/ appellant.

By this application under Order 41 Rule 5 of the CPC, the applicant /appellant has prayed for stay of the Judgment dated 21.05.2022 and Decree dated 03.06.2022 passed Page No.# 6/6

by the learned District Judge, Nagaon in Title Appeal 01/2018 by which the learned Appellate Court dismissed the appeal of the applicants/ appellants vide Judgment and Decree dated 11.12.2017 passed in Title Suit No. 62/2014 by the learned Civil Judge, Nagaon.

Issue notice to the opposite parties. Steps by registered post with A/D within 5 days.

List after 5(five) weeks.

Till the returnable date, the operation of the Judgment dated 21.05.2022 and Decree dated 03.06.2022 passed by the learned District Judge, Nagaon in Title Appeal 01/2018 shall remain stayed.

JUDGE

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