National Insurance Company ... vs Md Shikh Babul Haque And Anr
2022 Latest Caselaw 4649 Gua

                                                                    Page No.# 1/2

GAHC010080212018




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. :


          I.A.(Civil)/1637/2018

         NATIONAL INSURANCE COMPANY LIMITED
         REGISTERED HEAD OFFICE AT 3
         MIDDLETON STREET
         CALCUTTA- 700071
         REPRESENTED BY THE ASSISTANT MANAGER
         GAUHATI REGIONAL OFFICE
         BHANGAGARH
         GUWAHATI -781005


          VERSUS

         MD SHIKH BABUL HAQUE AND ANR
         S/O MD ABDUL JALIL
         VILL. KOROINI BENGALI GAON
         BKOJKHOWACHAPARI
         P.O. KALIABHUMURA
         P.S. TEZPUR
         DIST. SONITPUR
         ASSAM PIN 784182

         2:MD FARUK AHMED
         S/O MD SULEMAN ALI
         VILL. PURANI ALIMUR
         PANCHMILE
          P.S. TEZPUR
          DIST. SONITPUR
         ASSAM PIN 784025
          ------------
         Advocate for : MS. R D MOZUMDAR
         Advocate for : MR. A GANGULY appearing for MD SHIKH BABUL HAQUE AND
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           ANR



                                   BEFORE
                       HONOURABLE MR. JUSTICE NANI TAGIA

                                        ORDER

Date : 23.11.2022

Ms. R. D. Mozumdar, learned counsel for the applicant/ Insurance Company, submits that this interlocutory application filed, for stay of the judgment & award, dated 28.07.2016, passed by the learned Member, MACT, Sonitpur, Tezpur, in MAC Case No. 300/2012, may be closed as not pressed.

In view of the submission as made above by Ms. Mozumdar, learned counsel; the interlocutory application stands disposed of as not pressed.

JUDGE

Comparing Assistant