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Page No.# 1/4 vs Md. Abdul Subhan
2022 Latest Caselaw 4565 Gua

Citation : 2022 Latest Caselaw 4565 Gua
Judgement Date : 18 November, 2022

Gauhati High Court
Page No.# 1/4 vs Md. Abdul Subhan on 18 November, 2022
                                                          Page No.# 1/4

GAHC010220062022




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  I.A.(Civil)/3372/2022

SAHAR ALI AND 4 ORS.
S/O LATE KERAMOT ALI
R/O CHANKHULA
MOUZA- GARUBAT
P.S.- KAMPUR
DIST.- NAGAON (ASSAM).

2: MD. ABDUL HANNAN
S/O MD. SAHAR ALI

R/O CHANKHULA

MOUZA- GARUBAT

P.S.- KAMPUR

DIST.- NAGAON (ASSAM).

3: MD. ABDUL FARUQUE @ MD. FARUQUE HUSSAIN
S/O MD. SAHAR ALI

R/O CHANKHULA

MOUZA- GARUBAT

P.S.- KAMPUR

DIST.- NAGAON (ASSAM).

4: MUSSTT. PARBINA KHATUN @ PARBIN BEGUM
D/O SAHAR ALI

R/O CHANKHULA

MOUZA- GARUBAT
                                                           Page No.# 2/4


P.S.- KAMPUR

DIST.- NAGAON (ASSAM).

5: JORJINA BEGUM
D/O SAHAR ALI

R/O CHANKHULA

MOUZA- GARUBAT

P.S.- KAMPUR

DIST.- NAGAON (ASSAM).
VERSUS

MD. ABDUL SUBHAN
S/O LATE SER ALI
R/O CHANKHULA
MOUZA- GARUBAT
P.S.- KAMPUR
DIST.- NAGAON (ASSAM).


------------
Advocate for : MD. A SAHAD
Advocate for : appearing for MD. ABDUL SUBHAN



                             In Case No. : RSA/163/2022

          MD. SAHAR ALI AND 4 ORS.
          S/O LATE KERAMOT ALI,
          R/O CHANKHULA,
          MOUZA- GARUBAT,
          P.S.- KAMPUR,
          DIST.- NAGAON (ASSAM).

          2: MD. ABDUL HANNAN
           S/O MD. SAHAR ALI

          R/O CHANKHULA

          MOUZA- GARUBAT

          P.S.- KAMPUR
                                                          Page No.# 3/4


            DIST.- NAGAON (ASSAM).

            3: MD. ABDUL FARUQUE @ MD. FARUQUE HUSSAIN
             S/O MD. SAHAR ALI

            R/O CHANKHULA

            MOUZA- GARUBAT

            P.S.- KAMPUR

            DIST.- NAGAON (ASSAM).

            4: MUSSTT. PARBINA KHATUN @ PARBIN BEGUM
             D/O SAHAR ALI

            R/O CHANKHULA

            MOUZA- GARUBAT

            P.S.- KAMPUR

            DIST.- NAGAON (ASSAM).

            5: JORJINA BEGUM
             D/O SAHAR ALI

            R/O CHANKHULA

            MOUZA- GARUBAT

            P.S.- KAMPUR

            DIST.- NAGAON (ASSAM)

            VERSUS

            MD. ABDUL SUBHAN
            S/O LATE SER ALI,
            R/O CHANKHULA,
            MOUZA- GARUBAT,
            P.S.- KAMPUR,
            DIST.- NAGAON (ASSAM).



Advocate for the Petitioner   : MD. A SAHAD
                                                                               Page No.# 4/4


Advocate for the Respondent :




                                    BEFORE
                      HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                         ORDER

Date : 18.11.2022

Heard Mr. A Sahad, learned counsel for the applicants.

By this application under Order 41 Rule 5 of the CPC, the applicants have prayed for stay of the impugned Judgment and Decree dated 22.07.2022 passed by the learned District Judge, Nagaon in Title Appeal No.09/2018 thereby affirming and upholding the Judgment and Decree passed by the learned Civil Judge, Nagaon in Title Suit No. 76/2012 .

Issue notice to the opposite party. Steps by registered post with A/D within 7 days.

Till the returnable date, the execution of the Judgment and Decree dated 22.07.2022 passed by the learned District Judge, Nagaon in Title Appeal No.09/2018 shall remain stayed.

List after 4(four) weeks.

JUDGE

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