The Sports Authority Of Assam vs Larsen And Tourbo Limited And Anr
2022 Latest Caselaw 4546 Gua

                                                                      Page No.# 1/3

GAHC010310192019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                    Case No. : Arb.A./7/2020

            THE SPORTS AUTHORITY OF ASSAM
            (RUDRA SINGHA SPORTS COMPLEX, DISPUR), SARUSAJAI SPORTS
            COMPLEX, GUWAHATI- 781034, REP. BY ITS AUTHORIZED OFFICER AND
            ADMINISTRATIVE OFFICER, SRI KAMALJIT TALUKDAR, ACS, AGE- 46
            YEARS.



            VERSUS

            LARSEN AND TOURBO LIMITED AND ANR
            MOUNT POONAMALLE ROAD, MANAPALLAM, POST BAG NO. 979,
            CHENNAI-600089, TAMIL NADU, INDIA HAVING ONE OF ITS REGIONAL
            OFFICE AT GODREJ WATERSIDE BUILDING, 11TH FLOOR, TOWER-2,
            OFFICE-5, PLOT-5, BLOCK DP SECTOR-V, SALT LAKE, KOLKATA- 700091,
            WEST BENGAL, INDIA.

            2:NATIONAL GAMES SECRETARIAT (NGS) OF ASSAM
             RUDRA SINGHA SPORTS COMPLEX
             DISPUR
             GUWAHATI- 781006

Advocate for the Petitioner   : MR. S SARMA

Advocate for the Respondent : MR R SHARMA, Caveator




             Linked Case : I.A.(Civil)/864/2020

            THE SPORTS AUTHORITY OF ASSAM
            (RUDRA SINGHA SPORTS COMPLEX
                                                                      Page No.# 2/3

         DISPUR)
         SARUSAJAI SPORTS COMPLEX
         GUWAHATI- 781034
         REP. BY ITS AUTHORIZED OFFICER AND ADMINISTRATIVE OFFICER
         SRI KAMALJIT TALUKDAR
         ACS
         AGE- 46 YEARS.


         VERSUS

         LARSEN AND TOURBO LIMITED AND ANR
         MOUNT POONAMALLE ROAD
         MANAPALLAM
         POST BAG NO. 979
         CHENNAI-600089
         TAMIL NADU
         INDIA HAVING ONE OF ITS REGIONAL OFFICE AT GODREJ WATERSIDE
         BUILDING
         11TH FLOOR
         TOWER-2
         OFFICE-5
         PLOT-5
         BLOCK DP SECTOR-V
         SALT LAKE
         KOLKATA- 700091
         WEST BENGAL
         INDIA.

         2:NATIONAL GAMES SECRETARIAT (NGS) OF ASSAM
         RUDRA SINGHA SPORTS COMPLEX
          DISPUR
          GUWAHATI- 781006.
          ------------
         Advocate for : MR. S SARMA
         Advocate for : appearing for LARSEN AND TOURBO LIMITED AND ANR



                              BEFORE
              HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                   ORDER

Date : 17.11.2022

Heard Mr. S. Sarma, learned senior counsel assisted by Mr. J. Deka, Page No.# 3/3

learned counsel for the appellant. Also heard Mr. R. Sharma, learned senior counsel assisted by Ms. P. Phukan, learned counsel for the respondents.

Argument is concluded.

Judgment reserved.

JUDGE

Comparing Assistant