Kalpana Saikia vs The National Insurance Co. Ltd. ...
2022 Latest Caselaw 4295 Gua

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GAHC010172782017




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                         Case No : I.A.(Civil)/613/2021

         KALPANA SAIKIA
         W/O. SRI GHANA KANTA SAIKIA
         VILL. NIZ KATHIATALI
         P.O. JUMARMUR
         P.S. KAMPUR
         DIST. NAGAON
         ASSAM
         PIN- 782427


          VERSUS

         THE NATIONAL INSURANCE CO. LTD. AND 2 ORS.
         NAGAON BRANCH
         NAGAON
         DIST. NAGAON
         PIN- 782001

         2:MD. ABDUL SAHID

         S/O MD. ABDUL HALIM
         R/O URIAGRANT TUBUKI
         P.S. and DIST. NAGAON
         PIN 782427
         3:BITUPAN BORDOLOI

         S/O SRI ROBIN BARDOLOI
         VILL. BILCHAATI
         P.S. KANPUR
         NAGAON
         ASSAM
         PIN 782427
         ------------
                                                                            Page No.# 2/3

             Advocate for : MR. B C DAS
             Advocate for : appearing for THE NATIONAL INSURANCE CO. LTD. AND 2 ORS.

             IN Case No. : MACApp./581/2019

                         SMTI KALPANA SAIKIA
                         W/O SRI GHANA KANTA BORA, VILL. NIZ KATHIATALI, P.O.
                         KATHIATALI, PIN DIST. NAGAON, ASSAM.



                         VERSUS

                         THE NATIONAL INSURANCE CO. LTD. and 2 ORS
                         NAGAON BRANCH, NAGAON, DIST. NAGAON, ASSAM, PIN
                         782001

                         2:MD. ABDUL SAHID

                          S/O MD. ABDUL HALIM
                          R/O URIAGRANT TUBUKI
                          P.S. and DIST. NAGAON
                          PIN 782427

                         3:BITUPAN BORDOLOI

                          S/O SRI ROBIN BARDOLOI
                          VILL. BILCHAATI
                          P.S. KANPUR
                          NAGAON
                          ASSAM
                          PIN 78242

             Advocate for the Petitioner   : MR.B C DAS

             Advocate for the Respondent : MR. A J SAIKIA


                                   BEFORE
                  HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                            ORDER

04.11.2022

Heard learned counsel for the applicant.

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This is an application praying for stay/suspension of the impugned Judgment and Award dated 13.07.2016 passed by the learned Member, MACT, Nagaon in MAC Case No. 352/2013.

As the connected appeal has already been admitted, the operation of the Judgment and Award dated 13.07.2016 shall remain stayed subject to deposit of 30% of total awarded amount in the Registry of this Court within a period of four weeks from today.

The respondents/claimants may file necessary application for withdrawal of the same from the Registry and in the event such application is filed, the same be allowed after proper verification and identification as per laid down procedure.

Accordingly, this Interlocutory Application is disposed of.

JUDGE

Comparing Assistant