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National Insurance Com.Ltd vs Md. Nurul Ali And Anr
2022 Latest Caselaw 4266 Gua

Citation : 2022 Latest Caselaw 4266 Gua
Judgement Date : 3 November, 2022

Gauhati High Court
National Insurance Com.Ltd vs Md. Nurul Ali And Anr on 3 November, 2022
                                                                       Page No.# 1/2

GAHC010216482011




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : MFA/75/2011

            NATIONAL INSURANCE COM.LTD.
            A COMPANY REGISTERED AND INCORPATED UNDER THE COMPANIES
            ACT, 1956, HAVING ITS REGISTERED OFFICE AT 3, MIDDLETON STREET,
            KALKATA AND ONE OF ITS REGIONAL OFFICE AT G.S ROAD,
            BHANGAGARH, GUWAHATI, REPRESENTED BY ITS REGIONAL
            MANAGER, GUWAHATI, ASSAM.



            VERSUS

            MD. NURUL ALI and ANR
            S/O LATE J. ALI, R/O VILL. KRISHNA NAGAR, GUWAHATI, P.S. BASISTHA,
            DIST. KAMRUP, ASSAM.

            2:MD. SAMSUL HAQUE

             S/O JADU MIA
             R/O VILL. MAZDIA MAIN ROAD
             P.S. SARTHEBARI
             DIST. BARPETA
             ASSAM

Advocate for the Petitioner   : MISS.S ROY

Advocate for the Respondent : MR. A K PURKAYASTHA




                                          BEFORE
                  THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                   ORDER

Page No.# 2/2

03. 11. 2022

Ms. S Roy, learned counsel submits that another appeal being MFA No. 74/2013 arising out of same judgment is pending for disposal and same may be tagged along with this appeal and same may be heard together.

Prayer is allowed.

Registry to list this matter along with MFA No. 74/2013 in the next hearing list.

JUDGE

Comparing Assistant

 
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