Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Page No.# 1/7 vs State Of Assam And 3 Ors
2022 Latest Caselaw 4262 Gua

Citation : 2022 Latest Caselaw 4262 Gua
Judgement Date : 3 November, 2022

Gauhati High Court
Page No.# 1/7 vs State Of Assam And 3 Ors on 3 November, 2022
                                                               Page No.# 1/7

GAHC010138002016




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/7711/2016

         JADUMONI NATH and 28 ORS.
         GRADE IV EMPLOYEE, NORTH LAKHIMPUR CIVIL HOSPITAL,
         LAKHIMPUR, PERMANANTLY RESIDING AT S/O. LAKHON CH. NATH, VILL.
         ANAIGHORIA GAON, P.O. ANGERKHOWA, P.S. PANIGAON, DIST.
         LAKHIMPUR, ASSAM.

         2: SMTI BEAUTI SAIKIA

          W/O. LT. GUPAL DUTTA
          VILL. CHOUKHAM
          P.O. CHABATI
          P.S. LILABARI
          DIST. LAKHIMPUR
          ASSAM.

         3: SRI PRAFULLA DAS

          S/O. LT. HARULARA DAS
          VILL. CHOWKHAM
          MAJGAON
          P.O. CHABATI
          P.S. LILABARI
          DIST. LAKHIMPUR
          ASSAM.

         4: MRS. MOMY BORUAH

          W/O. PRADIP BORUAH
          VILL. NAKARI
          WARD NO.-1
          P.O. and P.S. NORTH LAKHIMPUR
          DIST. LAKHIMPUR
          ASSAM.
                                       Page No.# 2/7

5: MRS. JYOTI PRABHA BORAH HAZARIKA

W/O. LT. MITHARAM HAZARIKA
VILL. LALUK
KASOJULI
DIST. LAKHIMPUR
ASSAM.

6: SMTI MINU SING BARUAH

W/O. JUGONDRA SING
VILL. NALLCATA
P.O. BAGALIJAN
DIST. LAKHIMPUR
ASSAM.

7: RAJUMONI BORUAH

S/O. PRADIP CH. SAIKIA
VILL. NAKARI
WARD NO.-2
P.O. NAKARI
P.S. NORTH LAKHIMPUR.

8: GUNADA RAJKHOWA

D/O. LT. BAPURAM RAJKHOWA
VILL. RAJKHOWA GAON
P.O. AJAD
P.S. PANIGAON
DIST. LAKHIMPUR.

9: MRS. NIJU DEVI

W/O. MR. KHAGENDRA NATH SARMAH
VILL. CHOWKHAM
P.O. CHABATI
P.S. NORTH LAKHIMPUR
DIST. LAKHIMPUR
ASSAM.

10: CHANIMAI BORA PAYANG

S/O. INDRA BORAH
VILL. RAJGARH DAUMUKHID
P.O. RAMPUR DEORI
P.S. NORTH LAKHIMPUR
                                 Page No.# 3/7


11: LAMBUDHAR DUTTA

S/O. LT. TOKESWAR DUTTA
VILL. NAKARI
WARD NO.-3
P.O. and P.S. LAKHIMPUR
ASSAM.

12: MD. BAHARUL ALI

S/O. MD. SONJAN ALI
VILL. SENSUWA
P.O. ANGERKHOWA
P.S. PANI GAON
DIST. LAKHIMPUR
ASSAM.

13: MD. SAILEN BORAH

S/O. LT. JUGA BORAH
VILL. CHOWKHAM
P.O. CHABATI
DIST. LAKHIMPUR
ASSAM.

14: NABA KANTA NATH

C/O. MR. BOGAI NATH
VILL. BHAPATI NATH GAON
P.O. AZAD
DIST. LAKHIMPUR
ASSAM.

15: RAJIB HAZONG

S/O. JAGADISH HAZON
WARD NO.-3
P.O. and P.S. NORTH LAKHIMPUR
DIST. LAKHIMPUR.

16: DIPALI BORA GOGOI

D/O. DHONIRAM BORA
NO. 1
KOWADONGA
P.O. and P.S. LAKHIMPUR
DIST. LAKHIMPUR ASSAM.
                            Page No.# 4/7


17: SRI SANJAY MILI

S/O. PRADIP MILI
VILL. GHAGAR KALA KHOWA
P.O. MOHAIJAN
P.S. LAKHIMPUR
DIST. LAKHIMPUR
ASSAM.

18: SRI GOPAL DUTTA

VILL. CHOWKHAM
P.O. CHABATI
NORTH LAKHIMPUR
DIST. LAKHIMPUR
ASSAM.

19: MRS. BINA KALITA

W/O. LT. MUNINDRA KALITA
VILL. and P.O. CHABATI
P.S. NORTH LAKHIMPUR
DIST. LAKHIMPUR
ASSAM.

20: SMTI HIRAMONI GOGOI

W/O. LT. MUHIM GOGOI
VILL. BANGALMARI
P.O. MALEKHOLA
DIST. DHEMAJI
ASSAM.

21: BIJUMONI GOGOI

D/O. PRONOY KR. GOGOI
VILL. CHOWKHOM
P.O. SABATI
P.S. LAKHIMPUR.

22: DHIRAJ BHUYAN

S/O. TULAN BHUYAN
VILL. KOWAPHALA
P.O. and P.S. DHAMAJI
DIST. DHEMAJI
ASSAM.
                                Page No.# 5/7


23: SMTI BORNALI PADUN NARAH

W/O. SRI RAJIB NARAH
VILL. DUSTIMUKH
P.O. KHUBULIA
DIST. DHEMAJI
ASSAM.

24: PAPRI DIHINGIA

D/O. LT. DEBESWAR DIHINGIA
VILL. CHAKALA DALANI
P.O. NARUWATHAN
DIST. DHEMAJI
ASSAM.

25: SRI ROBIN GOGOI

S/O. SRI PABITRA GOGOI
VILL. KAMAR GOAN
P.O. and P.S. DHEMAJI
DIST. DHEMAJI
ASSAM.

26: SRI MONUBIKASH DUTTA

S/O. SRI PUNYA DUTTA
VILL. MATIKHULA
P.O. MATIKHULA
DIST. DHEMAJI
ASSAM.

27: DULUMONI DUTTA

D/O. AKON DUTTA
VILL. MATIKHULA
DIST. DHEMAJI
ASSAM.

28: ADITYA KOUCH

S/O. SRI LILA KT. KOUCH
VILL. NALINIPAM
P.O. and P.S. DHEMAJI
DIST. DHEMAJI
ASSAM
PIN. 787057.
                                                                   Page No.# 6/7


            29: MISS MINATI CHUTIA

             D/O. LT. DULESWAR CHUTIA
             VILL. BAKULBARI
             P.O. HOLLOWDUNGA
             P.S. GOGAMUKH
             DIST. DHEMAJI
             ASSAM

            VERSUS

            STATE OF ASSAM and 3 ORS.
            REP. BY THE COMMISSIONER AND SECRETARY, GOVT. OF ASSAM,
            HEALTH and FAMILY WELFARE DEPTT., DISPUR, GUWAHATI-06.

            2:DIRECTOR OF HEALTH SERVICE DEPTT.

             HENGRABARI
             GUWAHATI.

            3:SUPERINTENDENT OF NORTH LAKHIMPUR CIVIL HOSPITAL

             LAKHIMPUR
             ASSAM.

            4:SUPERINTENDENT OF DHEMAJI CIVIL HOSPITAL

             DHEMAJI
             ASSAM

Advocate for the Petitioner   : MR.K N KALITA

Advocate for the Respondent : SC, HEALTH
                                                                       Page No.# 7/7



                                 BEFORE
               HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                    ORDER

Date : 03.11.2022

Heard Mr. R.P. Sharma, learned senior counsel assisted by Mr. M. Saikia, learned counsel for the petitioners. Also heard Mr. B. Gogoi, learned counsel for the respondents.

Hearing is concluded.

Judgment reserved.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter