Page No.# 1/2 vs M/S Meghalaya Cements Ltd
2022 Latest Caselaw 4240 Gua

                                                                         Page No.# 1/2

GAHC010200362022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : MFA/100/2022

            UNION OF INDIA AND ANR.
            REP. BY GENERAL MANAGER, N.F. RAILWAY, MALIGAON, MALIGAON,
            GUWAHATI- 781011.

            2: THE GENERAL MANAGER
             EASTERN RAILWAY
             17- NETAJI SUBASH ROAD
             KOLKATA- 700001

            VERSUS

            M/S MEGHALAYA CEMENTS LTD.
            (LOHIA HOUSE, M. G. ROAD, FANCY BAZAR, GUWAHATI- 1) NOW SHIFTED
            TO MEGHA PLAZA, 4TH FLOOR, G. S. ROAD, GUWAHATI- 781005, ASSAM.



Advocate for the Petitioner   : MR. B CHAKRAVARTY

Advocate for the Respondent :




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                         ORDER

Date : 02-11-2022

Heard Mr. B. Chakravarty, learned counsel for the appellants.

This appeal is directed against the judgment and order dated 16-06-2022 passed Page No.# 2/2

by the learned Railway Claims Tribunal, Guwahati Bench in connection with OA/ III-

59/2012.

Admit the appeal.

Call for the LCR.

Issue notice upon the respondents returnable in 06 weeks.

Appellant to take steps for service of notice by registered post with A/D.

JUDGE GS

Comparing Assistant