Sbi General Insurance Company ... vs Abdul Kaddus And 3 Ors
2022 Latest Caselaw 4220 Gua

                                                                        Page No.# 1/2

GAHC010091552019




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                   Case No. : I.A.(Civil)/737/2021 in MACApp./83/2021


          SBI GENERAL INSURANCE COMPANY LIMITED
          HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT NATRAJ BY
          RUSTOMJEE
          101
          JUNCTION OF MV ROADS AND WESTERN EXPRESS HIGHWAY
          ANDHERI (EAST)
          MUMBAI- 400069
          ITS REGIONAL OFFICE 4TH FLOOR
          B-BLOCK
          APEEJAY HOUSE
          15
          PARK STREET
          KOLKATA- 700016
          WEST BENGAL AND ITS BRANCH OFFICE AT 2ND FLOOR
          LAKSHMI DARSHAN
          OPPOSITE BORA SERVICE STATION
          ULUBARI
          G.S. ROAD
          GUWAHATI- 781007
          REP. BY ITS SR. EXECUTIVE LITIGATION AND TP.


          VERSUS

          ABDUL KADDUS AND 3 ORS
          S/O- SHIRAJ MIAH

          2:ASHIQUE IKBAL HUSSAIN
          S/O- ABDUL KADDUS
           BOTH ARE RESIDENTS OF VILL.- JOGIRPAM
           MOUZA- GHILAZARI
           P.S. AND DIST.- BARPETA
           PIN- 781316. (RESPONDENT NO. 2 REP. BY THE RES. NO. 1 BEING THE
                                                                                   Page No.# 2/2

            FATHER OF THE RES. NO. 2).
             3:FAIZUDDIN AHMED
            S/O- KALIM UDDIAN AHMED
             R/O- VILL.- HAZIPARA
             MOUZA- GHILAZARI
             P.S. HOWLY
             DIST.- BARPETA
            ASSAM
             PIN- 781316. (OWNER OF THE VEHICLE NO. AS 15/A-0124).
             4:REFAZ UDDIN
            S/O- REZZAK ALI
             R/O- VILL.- PAKA BETBARI
             MOUZA- BETBARI
             P.S. AND DIST.- BARPETA
            ASSAM
             PIN- 7813526 (DRIVER OF THE VEHICLE NO. AS 15/A-0124).
             ------------
            Advocate for : MR T KALITA
            Advocate for : appearing for ABDUL KADDUS AND 3 ORS



                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                           ORDER

Date : 02.11.2022

Heard Mr. T. Kalita, learned counsel for the applicant. As the connected appeal has already been admitted for hearing and the LCR has also been received, the judgment and award dated 18.05.2018 passed by the learned Member, MACT, Barpeta in M.A.C. Case No.609/16 is stayed till disposal of the MAC Appeal No.83/2021, however, subject to deposit of 50% of the awarded amount along with the accrued interest before the Registry of this Court within a period of 6(six) weeks from today.

I.A. is accordingly disposed of.

JUDGE

Comparing Assistant