Citation : 2022 Latest Caselaw 963 Gua
Judgement Date : 21 March, 2022
Page No.# 1/4
GAHC010019712022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./141/2022
RELIANCE GENERAL INSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AT 19 RELIANCE CENTRE, WALCHAND
HIRACHANG MARG, BALLARD ESTATE, MUMBAI 400001 AND ONE OF
THE BRANCH OFFICE AT BHANGAGARH, GS ROAD, GUWAHATI
VERSUS
KANCHANI RABHA AND 7 ORS.
W/O MAHESWAR RABHA,
RESIDENT OF VILLAGE KATHALKUCHI, PS BOKO, 781123, DIST KAMRUP
R ASSAM
2:MAHESWAR RABHA
S/O LATE ROHANI RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
781123
DIST KAMRUP R ASSAM
3:PRADIP RABHA
S/O MAHESWAR RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
781123
DIST KAMRUP R ASSAM
4:LALIT RABHA
S/O MAHESWAR RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
Page No.# 2/4
781123
DIST KAMRUP R ASSAM
5:UNITED INDIA INSURANCE COMPANY LIMITED
REPRESENTED BY THE DIVISIONAL MANAGER
GS ROAD
BHAGAGARH
GUWAHATI 781005
6:MD MUZAFFAR IKBAL
S/O BALAL UDDIN
RESIDENT OF 214
KURPANIA BASTIFITER
TOLA IMAMBARA
SUNDAY BAZAR
BOKARO
JHARKHAND
PS AND DIST BOKARO
827001
7:TAPAN BASU
S/O LATE BINOY BASU
RESIDENT OF NARENGA KHALIKHA PS BOKO DIST KAMRUP M ASSAM
781135
8:ANWAR ANSARI
S/O SAJJAD ANSARI
RESIDENT OF VILLAGE CHARCH ROAD
LOHARDAGA
PO AND PS LATEHAR
DIST LATEHAR
JHARKHAND
ASSAM 82920
Advocate for the Petitioner : MR. K K BHATTA
Advocate for the Respondent : MR. A R AGARWALA
Linked Case : I.A.(Civil)/761/2022
RELIANCE GENERAL INSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AT 19 RELIANCE CENTRE
Page No.# 3/4
WALCHAND HIRACHANG MARG
BALLARD ESTATE
MUMBAI 400001 AND ONE OF THE BRANCH OFFICE AT BHANGAGARH
GS ROAD
GUWAHATI
VERSUS
KANCHANI RABHA AND 7 ORS.
W/O MAHESWAR RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
781123
DIST KAMRUP R ASSAM
2:MAHESWAR RABHA
S/O LATE ROHANI RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
781123
DIST KAMRUP R ASSAM
3:PRADIP RABHA
S/O MAHESWAR RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
781123
DIST KAMRUP R ASSAM
4:LALIT RABHA
S/O MAHESWAR RABHA
RESIDENT OF VILLAGE KATHALKUCHI
PS BOKO
781123
DIST KAMRUP R ASSAM
5:UNITED INDIA INSURANCE COMPANY LIMITED
REPRESENTED BY THE DIVISIONAL MANAGER
GS ROAD
BHAGAGARH
GUWAHATI 781005
6:MD MUZAFFAR IKBAL
S/O BALAL UDDIN
RESIDENT OF 214
KURPANIA BASTIFITER
TOLA IMAMBARA
SUNDAY BAZAR
BOKARO
Page No.# 4/4
JHARKHAND
PS AND DIST BOKARO
827001
7:TAPAN BASU
S/O LATE BINOY BASU
RESIDENT OF NARENGA KHALIKHA PS BOKO DIST KAMRUP M ASSAM
781135
8:ANWAR ANSARI
S/O SAJJAD ANSARI
RESIDENT OF VILLAGE CHARCH ROAD
LOHARDAGA
PO AND PS LATEHAR
DIST LATEHAR
JHARKHAND
ASSAM 829206
------------
Advocate for : MR. K K BHATTA
Advocate for : MR. A R AGARWALA appearing for KANCHANI RABHA AND 7
ORS.
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 21.03.2022.
Heard Mr. K.K. Bhatta, learned counsel appearing for the appellant. Also heard Mr. A. Agarwala, learned counsel appearing for the respondent Nos. 1 to 4.
Since the connected appeal has been admitted for hearing, the impugned judgment and award dated 20.11.2021 passed by the learned MACT No.1, Kamrup(M), Guwahati in MAC case No. 2772/2015, shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount in the Registry of this Court within the next 6(six) weeks.
The I/A stands disposed of accordingly.
JUDGE Comparing Assistant
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