Citation : 2022 Latest Caselaw 955 Gua
Judgement Date : 21 March, 2022
Page No.# 1/15
GAHC010161122021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5423/2021
MAKIB ALI
S/O LATE MAJNU ALI, VILL-MADULIJHAR, P.O.-CHAKCHAKA VIA
SORBHOG, P.S.-SORBHOG, P.S.-SORBHOG, DIST-BARPETA (ASSAM), PIN-
781317
VERSUS
1: THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY, MINISTRY OF AGRICULTURE, KRISI
BHAWAN, NEW DELHI-110001
2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH REPRESENTED BY
THE SECRETARY ICAR KRISI BHAWAN NEW DELHI-110001
3:THE DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL
RESEARCH KRISI BHAWAN NEW DELHI-110001
4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURE RESEARCH
COMPLEX FOR NEH REGION UMROI ROAD UMIAM MEGHALYA
PIN-793103
5:THE DIRECTOR CENRAL RESEARCH INSTITUTE OF JUTE AND ALLIED
FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120
7:THE SCIENTIST IN CHARGE REMIE RESEARCH STATION (CRIJAF-ICAR)
VILL-KAMARGAON P.O.-SORBHOG DIST-BARPETA ASSAM PIN-78131
Advocate for the Petitioner : MR. K R PATGIRI
Advocate for the Respondent : ASSTT.S.G.I.
Page No.# 2/15
Linked Case : WP(C)/6522/2021
MATIN ALI
S/O LATE MAHAMMAD ALI
VILL. DEKARBARI (TENGAGAON) P.O. AMGURI VIA SORBHOG
P.S. SORBHOG DIST. BARPETA (ASSAM) PIN 781317
VERSUS
1: THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY MINISTRY OF AGRICULTURE
KRISI BHAWAN NEW DELHI-110001
2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH REPRESENTED BY THE
SECRETARY ICAR KRISI BHAWAN NEW DELHI-110001
3:THE DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL
RESEARCHKRISI BHAWAN NEW DELHI-110001
4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURE RESEARCH
COMPLEX FOR NEH REGIONUMROI ROAD UMIAM MEGHALYA PIN-793103
5:THE DIRECTOR CENRAL RESEARCH INSTITUTE OF JUTE AND ALLIED
FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120
7:THE SCIENTIST IN CHARGE
REMIE RESEARCH STATION (CRIJAF-ICAR) VILL-KAMARGAON
P.O.-SORBHOG DIST-BARPETA ASSAM PIN-781317
Advocate for : MR. K R PATGIRI
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/6766/2021
NASER ALI
S/O LATE ABRA ALI
VILL- DEKARGAON (TENGAGAON) P.O. AMGURI VIA SORBHOG
P.S. SORBHOG DIST. BARPETA ASSAM PIN-781317
VERSUS
1: THE UNION OF INDIA AND 6 ORS
REP. BY THE SECRETARY MINISTRY OF AGRICULTURE
KRISHI BHAWAN NEW DELHI-110001.
Page No.# 3/15
2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REP. BY THE SECRETARY ICAR KRISI BHAWAN NEW DELHI-110001.
3:THE DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL
RESEARCH KRISHI BHAWAN NEW DELHI-110001.
4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURE RESEARCH
COMPLEX FOR NEH REGION UMROI ROAD UMIAM MEGHALAYA
PIN-793103.
5:THE DIRECTOR CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED
FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120.
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120.
7:THE SCIENTIST IN CHARGE REMISE RESEARCH STATION (CRIJAF-ICAR)
VILL- KAMAGAON P.O. SORBHOG DIST. BARPETA ASSAM PIN-781317
Advocate for : MR. K R PATGIRI
Advocate for : SC ICAR appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/6809/2021
PEMO BALA DAS
W/O LT JAYDEV DAS
VILL DURAMARI PO DURAMARI VIA SORBHOG
DIST BARPETA (ASSAM) PIN 781317
VERSUS
1: THE UNION OF INDIA AND 6 ORS
REP BY THE SECRETARY MINISTRY OF AGRICULTURE
KRISI BHAWAN NEW DELHI-110001
2:THE INDIAN COUNCIL OF AGRICULTURE
REP BY- SECRETARY ICAR KRISI BHAWAN NEW DELHI-110001
3:THE DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL
RESEARCH KRISHI BHAWAN NEW DELHI-110001
4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURE RESEARCH
COMPLEX FOR NEH REGION UMROI ROAD UMIAM MEGHALAYA
PIN 793103
5:THE DIRECTOR CENTRAL RESEARCH INSTITURE OF JUTE AND ALLIED
FIBERS NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN 700120
Page No.# 4/15
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2) CENTRAL RESEARCH
INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE
KOLKATA WEST BENGAL PIN 700120
7:THE SCIENTIST IN CHARGE REMIE RESEARCH STATION
(CRIJAF-ICAR) VILL KAMARGAON PO SORBHOG DIST BARPETA ASSAM
Advocate for : MR. K R PATGIRI
Advocate for : SC ICAR appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/5736/2021
RAHIM ALI
S/O LATE MD. MAHIM UDDIN SEIKH
VILL- TENGAGAON (DEKARBARI) P.O.-AMGURI VIA SORBHOG
P.S.-SORBHOG DIST- BARPETA ASSAM PIN-781317
VERSUS
1: THE UNION OF INDIA AND 6 ORS REPRESENTED BY THE SECRETARY
MINISTRY OF AGRICULTURE KRISI BHAWAN NEW DELHI-110001
2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH REPRESENTED BY THE
SECRETARY ICAR KRISI BHAWAN NEW DELHI-110001
3:THE DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL
RESEARCH KRISI BHAWAN NEW DELHI-110001
4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURE RESEARCH
COMPLEX FOR NEH REGION UMROI ROAD UMIAM MEGHALYA PIN-793103
5:THE DIRECTOR CENRAL RESEARCH INSTITUTE OF JUTE AND ALLIED
FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2) CENTRAL RESEARCH
INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE
KOLKATA WEST BENGAL PIN-700120
7:THE SCIENTIST IN CHARGE REMIE RESEARCH STATION (CRIJAF-ICAR)
VILL-KAMARGAON P.O.-SORBHOG DIST-BARPETA ASSAM PIN-781317
Advocate for : MR. K R PATGIRI
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/237/2022
NANDA DAS
S/O LATE MOJA RAM DAS
Page No.# 5/15
VILL- NIZ DAMAKA P.O.-SORBHOG P.S.-SORBHOG
DIST- BARPETA (ASSAM) PIN-781317
VERSUS
1: THE UNION OF INDIA AND 6 ORS REPRESENTED BY THE SECRETARY
MINISTRY OF AGRICULTURE KRISI BHAWAN NEW DELHI-110001
2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH REPRESENTED BY THE
SECRETARY ICAR KRISI BHAWAN NEW DELHI-110001
3:THE DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL
RESEARCH KRISI BHAWAN NEW DELHI-110001
4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURE RESEARCH
COMPLEX FOR NEH REGION UMROI ROAD UMIAM MEGHALAYA
PIN-793103
5:THE DIRECTOR CENTRLA RESEARCH INSTITUTE OF JUTE AND ALLIED
FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADMN. 2) CENTRAL RESEARCH
INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE
KOLKATA WEST BENGAL PIN-700120
7:THE SCIENTIST IN CHARGE REMIE RESEARCH STATION (CRIJAF-ICAR)
VILL-KAMARGAON P.O.-SORBHOG DIST-BARPETA ASSAM PIN-781317
Advocate for : MR. K R PATGIRI
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/7008/2021
JAGANATH DAS
S/O- LATE MUSI DAS
VILL- KAMARGAON P.O- KAMARGAON VIA SORBHOG
PS-SORBHOG DIST- BARPETA PIN-781317
VERSUS
1: THE UNION OF INDIA AND 6 ORS REP. BY THE SECRETARY MINISTRY OF
AGRICULTURE KRISI BHAWAN NEW DELHI-01
2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REP. BY THE SECRETARY ICAR KRISI BHAWAN NEW DELHI-01
3:THE DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL
RESEARCH KRISHI BHAWAN NEW DELHI-01
Page No.# 6/15
4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURAL RESEARCH
COMPLEX FOR NEH REGION UMROI ROAD UMIAM MEGHALAYA
PIN- 793103
5:THE DIRECTOR CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED
FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADMIN. 2) CENTRAL RESEARCH
INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE
KOLKATA WEST BENGAL PIN-700120
Advocate for : MR. K R PATGIRI
Advocate for : ASSTT.S.G.I appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/6981/2021
LAKHI KANTA NATH
S/O- LATE KHALL RAM NATH
VILL- SUKANJANI P.O- DURAMARI VIA SARBHOG
P.S- SARBHOG DIST BARPETA PIN- 781317 ASSAM
VERSUS
1: THE UNION OF INDIA AND 6 ORS REP. BY THE SECRETARY MINISTRY OF
AGRICULTURE KRISI BHAWAN NEW DELHI-110001
2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH REP. BY THE
SECRETARY INDIAN COUNCIL OF AGRICULTURAL RESEARCH
KRISI BHAWAN NEW DELHI -110001
3:THE DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL
RESEARCH KRISI BHAWAN NEW DELHI-110001
4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURAL RESEARCH
COMPLEX FOR NEH REGION UMROI ROAD UMIAM MEGHALAYA
PIN-793103
5:THE DIRECTOR CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED
FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADMIN.2) CENTRAL RESEARCH
INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE
KOLKATA WEST BENGAL PIN-700120
7:THE SCIENTIST IN CHARGE REMIE RESEARCH STATION (CRIJAF-ICAR)
VILL- KAMARGAON P.O- SORBHOG DIST- BARPETA ASSAM PIN- 781317
Advocate for : MR. K R PATGIRI
Page No.# 7/15
Advocate for : SC ICAR appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/7072/2021
RINA BALA DAS
W/O- LATE GURUPRASAD DAS
VILL- KAMARGAON PO- KAMARGAONVIA SORBHOG
PS- SORBHOG DIST- BARPETA(ASSAM) PIN- 781317
VERSUS
1: THE UNION OF INDIA AND 6 ORS REPRESENTED BY THE SECRETARY
MINISTRY OF AGRICULTURE KRISHI BHAWAN NEW DELHI-110001
2:THE INDIAN COUNCIL OF AGRICULTURAL RESEARCH REPRESENTED BY
THE SECRETARY ICAR KRISHI BHAWAN NEW DELHI-110001
3:THE DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL
RESEARCH KRISHI BHAWAN NEW DELHI-110001
4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURAL RESEARCH
COMPLEX FOR NEH ROAD UMROI ROAD URIAM MEGHALAYA PIN-793103
5:THE DIRECTOR CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED
FIBERS NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2) CENTRAL RESEARCH
INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE
KOLKATA WEST BENGAL PIN-700120
7:THE SCIENTIST IN CHARGE REMIE RESEARCH STATION
(CRIJAF-ICAR) VILL- KAMARGAON PO SORBHOG DIST- BARPETA
ASSAM- PIN- 781317
Advocate for : MR. K R PATGIRI
Advocate for : SC ICAR appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/5449/2021
BHADRESWAR CHOUDHURY
S/O LATE DHARMESWAR CHOUDHURY
VILL-KAMARGOAN/SUKANJINI P.O.-KAMARGAON VIA SORBHOG
P.S.-SORBHOG DIST-BARPETA (ASSAM) PIN-781317
VERSUS
1: THE UNION OF INDIA AND 6 ORS REPRESENTED BY THE SECRETARY
MINISTRY OF AGRICULTURE KRISI BHAWAN NEW DELHI-110001
Page No.# 8/15
2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH REPRESENTED BY THE
SECRETARY ICAR KRISI BHAWAN NEW DELHI-110001
3:THE DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL
RESEARCH KRISI BHAWAN NEW DELHI-110001
4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURE RESEARCH
COMPLEX FOR NEH REGION UMROI ROAD UMIAM MEGHALYA PIN-793103
5:THE DIRECTOR CENRAL RESEARCH INSTITUTE OF JUTE AND ALLIED
FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2) CENTRAL RESEARCH
INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE
KOLKATA WEST BENGAL PIN-700120
7:THE SCIENTIST IN CHARGE REMIE RESEARCH STATION
(CRIJAF-ICAR) VILL-KAMARGAON P.O.-SORBHOG DIST-BARPETA
ASSAM PIN-781317
-
Advocate for : MR. K R PATGIRI Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/6395/2021
MANOHAR DAS S/O LATE KHARGESWAR DAS VILL SUKANJANI P.O. DURAMARI VIA SORBHOG P.S. SORBHOG DIST. BARPETA ASSAM PIN 781317.
VERSUS
1: THE UNION OF INDIA AND 6 ORS REPRESENTED BY THE SECRETARY MINISTRY OF AGRICULTURE KRISI BHAWAN NEW DELHI-110001
2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH REPRESENTED BY THE SECRETARY ICAR KRISI BHAWAN NEW DELHI-110001
3:THE DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL RESEARCH KRISI BHAWAN NEW DELHI-110001
4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH REGION UMROI ROAD UMIAM MEGHALAYA PIN 793103
5:THE DIRECTOR CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN 700120.
Page No.# 9/15
6:THE ASSTT. ADMINISTRATIVE OFFICE (ADM.2) CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN 700120.
7:THE SCIENTIST IN CHARGE REMIE RESEARCH STATION (CRIJAF-ICAR) VILL- KAMARGAON P.O.-SORBHOG DIST.-BARPETA ASSAM PIN 781317.
Advocate for : MR. K R PATGIRI Advocate for : SC ICAR appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/5546/2021
BIREN BARUA S/O LATE KAMESWAR BARUA VILL-DURAMARI P.O.-DURAMARI VIA SORBHOG P.S.-SORBHOG DIST-BARPETA (ASSAM) PIN-781317
VERSUS
1: THE UNION OF INDIA AND 6 ORS REPRESENTED BY THE SECRETARY MINISTRY OF AGRICULTURE KRISI BHAWAN NEW DELHI-110001
2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH REPRESENTED BY THE SECRETARY ICAR KRISI BHAWAN NEW DELHI-110001
3:THE DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL RESEARCH KRISI BHAWAN NEW DELHI-110001
4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH REGION UMROI ROAD UMIAM MEGHALYA PIN-793103
5:THE DIRECTOR CENRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2) CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120
7:THE SCIENTIST IN CHARGE REMIE RESEARCH STATION (CRIJAF-ICAR) VILL-KAMARGAON P.O.-SORBHOG DIST-BARPETA ASSAM PIN-781317
Advocate for : MR. K R PATGIRI Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/5270/2021
JAGANATH DAS Page No.# 10/15
S/O LATE RATAN CHANDRA DAS VILL-DAKSHIN GANAKGARI P.O.-SORBHOG P.S.-SORBHOG DIST-BARPETA (ASSAM) PIN-781317
VERSUS
1: THE UNION OF INDIA AND 6 ORS REPRESENTED BY THE SECRETARY MINISTRY OF AGRICULTURE KRISI BHAWAN NEW DELHI-110001
2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH REPRESENTED BY THE SECRETARY ICAR KRISI BHAWAN NEW DELHI-110001
3:THE DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL RESEARCH KRISI BHAWAN NEW DELHI-110001
4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH REGION UMROI ROAD UMIAM MEGHALAYA PIN-793103
5:THE DIRECTOR CENTRLA RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADMN. 2) CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120
7:THE SCIENTIST IN CHARGE REMIE RESEARCH STATION (CRIJAF-ICAR) VILL-KAMARGAON P.O.-SORBHOG DIST-BARPETA ASSAM PIN-781317
Advocate for : MR. K R PATGIRI Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/6969/2021
ATUL DAS S/O- LATE NAKUL DAS VILL- SUKANJANI P.O- DURAMARI VIA SARBHOG P.S- SARBHOG DIST- BARPETA PIN- 781317 ASSAM
VERSUS
1: THE UNION OF INDIA AND 6 ORS REP. BY THE SECRETARY MINISTRY OF AGRICULTURE KRISI BHAWAN NEW DELHI-01
2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH REP. BY THE SECRETARY ICAR KRISI BHAWAN NEW DELHI-01 Page No.# 11/15
3:THE DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL RESEARCH KRISI BHAWAN NEW DELHI-01
4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURAL RESEARCH COMPLEX FOR NEH REGION UMROI ROAD UMIAM MEGHALAYA PIN- 793103
5:THE DIRECTOR CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN- 700120
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADMIN.2) CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN- 700120
7:THE SCIENTIST IN CHARGE REMIE RESEARCH STATION (CRIJAF- ICAR) VILL- KAMARGAON P.O-SORBHOG DIST- BARPETA PIN-781317 ASSAM.
Advocate for : MR. K R PATGIRI Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/6668/2021
TULOSI UZIR @ TULSI BALA UZIR W/O. LT. PILEN UZIR VILL. SUKANJANI P.O. DURAMARI VIA SORBHOG P.S. SORBHOG DIST. BARPETA ASSAM PIN-781317.
VERSUS
1: THE UNION OF INDIA AND 6 ORS REP. BY THE SECRETARY MINISTRY OF AGRICULTURE KRISI BHAWAN NEW DELHI-110001.
2:THE INDIAN COUNCIL OF AGRICULTURAL RESEARCH REP. BY THE SECRETARY ICAR KRISI BHAWAN NEW DELHI-110001.
3:THE DIRECTOR GENEERAL INDIAN COUNCIL OF AGRICULTURAL RESEARCH KRISHI BHAWAN NEW DELHI-110001.
4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH REGION UMROI ROAD UMIAM MEGHALAYA PIN- 793103.
5:THE DIRECTOR CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBERS NILGANJ BARACKPORE KOLKATA WEST BENGAL PIN-700120.
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2) CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120.
Page No.# 12/15
7:THE SCIENTIST IN CHARGE REMIE RESEARCH STATION (CRIJAF-ICAR) VILL. KAMARGAON P.O. SORBHOG DIST. BARPETA ASSAM PIN-781317.
Advocate for : MR. K R PATGIRI Advocate for : SC ICAR appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/5723/2021
MD. ASGAR ALI S/O LATE AHMED ALI VILL- DEKARBARI (TENGAGAON) P.O.-AMGURI VIA SORBHOG P.S.-SORBHOG DIST- BARPETA (ASSAM) PIN-781317
VERSUS
1: THE UNION OF INDIA AND 6 ORS REPRESENTED BY THE SECRETARY MINISTRY OF AGRICULTURE KRISI BHAWAN NEW DELHI-110001
2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH REPRESENTED BY THE SECRETARY ICAR KRISI BHAWAN NEW DELHI-110001
3:THE DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL RESEARCH KRISI BHAWAN NEW DELHI-110001
4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH REGION UMROI ROAD UMIAM MEGHALYA PIN-793103
5:THE DIRECTOR CENRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2) CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120
7:THE SCIENTIST IN CHARGE REMIE RESEARCH STATION(CRIJAF-ICAR) VILL-KAMARGAON P.O.-SORBHOG DIST-BARPETA ASSAM PIN-781317
Advocate for : MR. K R PATGIRI Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/7001/2021
KANCHAN DAS W/O- LATE KANAK DAS Page No.# 13/15
VILL- SUKANJANI P.O- DURAMARI VIA SARBHOG P.S SORBHOG DIST- BARPETA PIN 781317 ASSAM
VERSUS
1: THE UNION OF INDIA AND 6 ORS REP. BY THE SECRETARY MINISTRY OF AGRICULTURE KRISI BHAWAN NEW DELHI-01
2:THE INDIAN COUNCIL OF AGRICULTURAL RESEARCH REP. BY THE SECRETARY ICAR KRISI BHAWAN NEW DELHI-01
3:THE DIRECTOR GENERAL INDIAN COUNCI OF AGRICULTURAL RESEARCH KRISI BHAWAN NEW DELHI-01
4:THE DIRECTOR INDIAN COUNCI OF AGRICULTURAL RESEARCH COMPLEX FOR NEH REGION UMROI ROAD UMIAM MEGHALAYA PIN- 793103
5:THE DIRECTOR CENTRAL RESEARCH INSTITUTEOF JUTE AND ALLIED FIBERS NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN- 700120
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADMIN. 2)) CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBERS NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN- 700120
7:THE SCIENTIST IN CHARGE REMIE RESEARCH STATION (CRIJAF-ICAR) VILL- KAMARGAON P.O- SORBHOG DIST- BARPETA ASSAM PIN- 781317
Advocate for : MR. K R PATGIRI Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA HON'BLE MR. JUSTICE KAKHETO SEMA
ORDER
Date : 21-03-2022
Heard Mr. K.R. Patgiri, learned counsel for the petitioners. Also heard Mrs. J. Das and Mrs. R. Borah, learned counsel, appearing for the Indian Council of Agricultural Research (ICAR); Mr. B. Chakravarty and Mr. Page No.# 14/15
S.K. Medhi, learned Central Government Counsel, appearing for the respondents.
The petitioners before this Court are retired workers, who were appointed on casual basis under Ramie Research Station, Sorbhog, which is under the jurisdiction and control of Indian Council of Agricultural Research (ICAR) and Central Research Institute of Jute and Allied Fibers (CRIJAF). They claim to be given temporary status of casual labourers and then regularisation of their service in Grade-IV posts. The case of the petitioners was that the respondent authority had denied grant of pension to the petitioners on the ground that they belong to the category of temporary status casual workers and were never regularized in service.
The petitioners ultimately approached the Central Administrative Tribunal, where their claim was rejected and consequently they have filed the present writ petitions before this Court.
This Court has been informed that in a similar case, i.e. WP(C) No.8184/2017 (Ananta Das & Ors. -Vs- Union of India & Ors.), a decision has already been taken by this Court vide its judgment and order dated 26.06.2020, by which the writ petition has been dismissed as the Court did not find any merit in the writ petition. The said case relates to similarly situated casual workers, who were also governed by the Indian Council of Agricultural Research.
It is admitted by Mr. K.R. Patgiri, learned counsel for the petitioners and Mrs. J. Das and Mrs. R. Borah, learned counsel for the Indian Council of Agricultural Research as well as Mr. B. Chakravarty and Mr. S.K. Medhi, learned Central Government Counsel that these matters are squarely covered by the decision of this Court rendered in the case of Ananta Das.
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In view thereof, all these writ petitions are also disposed of on the same terms and conditions as decided by this Court in the case of Ananta Das.
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