M/S New India Assurance Co. Ltd vs Md. Abidul Hussain And Anr
2022 Latest Caselaw 2254 Gua

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GAHC010306012019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./225/2022

            M/S NEW INDIA ASSURANCE CO. LTD.
            M/S NEW INDIA ASSURANCE COMPANY LIMITED, HAVING ITS
            REGISTERED OFFICE AT NEW ASSURANCE BUILDING 87, MAHATMA
            GANDHI ROAD, MUMBAI AND ONE OF THE REGIONAL OFFICE AT STAR
            CITY COMPLEX, 5TH FLOOR, LACHIT NAGAR, GUWAHATI-781005



            VERSUS

            MD. ABIDUL HUSSAIN AND ANR
            S/O MD GOL MOHAMMED HUSSAIN, RESIDENT OF VILL BADULIPARA,
            P.S. DERGAON, DISTRICT GOLAGHAT, ASSAM-782413



Advocate for the Petitioner   : MR. K K BHATTA

Advocate for the Respondent : MR D MONDAL

BEFORE HON'BLE MRS. JUSTICE MALASRI NANDI

28.06.2022

Heard Mr. K.K. Bhatta, learned counsel appearing for the appellant as well as Mr. D. Mondal, learned counsel appearing for the respondent no 1.

This is an appeal filed under Section 173 of the Motor Vehicles Act, 1988, against the Page No.# 2/2

judgment and award dated 16.08.2019 passed by the learned Member, Motor Accidents Claims Tribunal No.1, Kamrup (M) in MAC Case No. 560/2015.

The appeal is admitted for hearing.

Issue notice to the respondent no. 2.

Call for the LCR.

List the matter after 4(four) weeks.

JUDGE

Comparing Assistant