Citation : 2022 Latest Caselaw 2141 Gua
Judgement Date : 15 June, 2022
Page No.# 1/7
GAHC010107572019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3353/2019
HAIDAR ALI
S/O- YUSOB ALI @ USUB ALI @ YUSUB ALI, R/O- VILL- CHENIMARI, P.S.
KALGACHIA, DIST- BARPETA (ASSAM), M.NO. 9435109004
VERSUS
THE UNION OF INDIA AND 6 ORS.
REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF HOME DEPTT.,
NEW DELHI-1
2:THE STATE OF ASSAM
REP. BY THE SECY. TO THE GOVT. OF ASSAM
HOME DEPTT.
DISPUR
GHY-6
3:SUPERINTENDENT OF POLICE (B)
SIVASAGAR
P.O. AND P.S. SIVASAGAR
DIST- SIVASGAAR
ASSAM
PIN- 785640
4:THE DY. COMMISSIONER
SIVASAGAR
P.O. AND P.S. SIVASAGAR
DIST- SIVASGAAR
ASSAM
PIN- 785640
5:ELECTION COMMISSION OF INDIA
REP BY CHIEF ELECTION COMMISSIONER
Page No.# 2/7
NEW DELHI-1
6:STATE COORDINATOR
NATIONAL REGISTER OF CITIZENS (NRC)
ASSAM
ACHYUT PLAZA
BHARALUPAR
BHANGAGARH
GHY-5
7:MASUMA JAHAN
ADVOCATE
JORHAT BAR ASSOCIATION
P.O. AND DIST- JORHAT
ASSAM
PIN- 78500
Advocate for the Petitioner : MR. S ALIM
Advocate for the Respondent : ASSTT.S.G.I.
Linked Case : WP(C)/2081/2022
RUPCHAN ALI MOGAL
S/O ABDUL KADER MOGAL @ KADER ALI
RESIDENT OF VILLAGE SHIMULKANDI
PO TAKIMARI
PS LAKHIPUR
DIST GOALPARA
ASSAM 783129
VERSUS
THE UNION OF INDIA AND 2 ORS
REPRESENTED BY THE SECRETARY TO THE MINISTRY OF HOME AFFAIRS
GOVT. OF INDIA
SASTRI BHAWAN
NEW DELHI 110001
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
Page No.# 3/7
DEPT. OF HOME
DISPUR
GUWAHATI 06
3:THE SUPERINTENDENT OF POLICE (B)
DIST JORHAT
ASSAM
------------
Advocate for : MR. M A SHEIKH
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 2 ORS
Linked Case : WP(C)/7309/2019
JONGLU ALI @ JANGLU ALI
S/O LATE HAIDAR ALI @ HAIDER ALI @ HAYDER ALI
RESIDENT OF VILL. AIBHANDAR NO. 2 ( AI-BHANDAR PART-II)
BHORAGURI
P.O. KAMALSING
P.S. GOSSAIGAON
DIST. KOKRAJHAR
BTC
ASSAM.
VERSUS
THE UNION OF INDIA AND 5 ORS.
THROUGH THE SECRETARY TO THE GOVT. OF INDIA
THE MINISTRY OF HOME AFFAIRS
GRIHA MANTRALAYA
NEW DELHI
PIN- 110001.
2:THE STATE OF ASSAM
THROUGH THE SECRETARY TO THE GOVERNMENT OF ASSAM
HOME DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE ELECTION COMMISSION OF INDIA
NIRVACHAN BHAWAN
ASHOKA ROAD
NEW DELHI
PIN 110001.
4:THE STATE CO-ORDINATOR
NATIONAL REGISTRATION OF CITIZEN
ASSAM
BHANGAGARH
Page No.# 4/7
GUWAHATI- 781005.
5:THE DEPUTY COMMISSIONER
JORHAT
P.O. AND DIST. JORHAT
ASSAM
PIN- 785001.
6:THE SUPERINTENDENT OF POLICE (BORDER)
JORHAT
P.O. AND DIST. JORHAT
ASSAM
PIN- 785001.
------------
Advocate for : MR. A A R KARIM
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS.
Linked Case : WP(C)/2127/2022
ABDUL MUKIT
S/O- LATE SAD UDDIN
VILL- DAYABASANA
P.O- KALIGANJ BAZAR
P.S- KARIMGANJ
DIST- KARIMGANJ
ASSAM
INDIA
PIN-788720
VERSUS
THE UNION OF INDIA AND 8 ORS
REP. BY THE SECRETARY TO THE MINISTRY OF HOME AFFAIRS
GOVT. OF INDIA
SASTRI BHAWAN
NEW DELHI- 110001.
2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HOME DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE DIRECTOR GENERAL OF POLICE(ADMIN)
ASSAM
Page No.# 5/7
ULUBARI
GUWAHATI-07
4:THE SUPERINTENDENT OF POLICE (B)
SIVASAGAR
DIST- SIVASAGAR
ASSAM
PIN-785640
5:THE SUPERINTENDENT OF POLICE (B)
KARIMGANJ
DIST- KARIMGANJ
ASSAM
PIN-788710
6:THE DEPUTY COMMISSIONER
SIVASAGAR
DIST- SIVASAGAR
ASSAM
PIN-785640
7:THE DEPUTY COMMISSIONER
KARIMGANJ
DIST-KARIMGANJ
ASSAM
PIN-788710
8:THE ELECTION COMMISSION OF INDIA
NIRVACHAN SADAN
ASHOKA ROAD
NEW DELHI
INDIA
PIN-110001
9:THE STATE COORDINATOR
NATIONAL REGISTER OF CITIZENS
ASSAM
1ST FLOOR
ACHYUT PLAZA
G.S ROD.
BHANGAGARH
GUWAHATI-05
DIST- KAMRUP (M)
------------
Advocate for : MR H R A CHOUDHURY
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 8 ORS
Linked Case : WP(C)/3448/2022
MD. KAYSAR ALI @ KAYSAR ALI
S/O- LATE OSMAN ALI
R/O- VILLAGE KUKILAPAR
Page No.# 6/7
BOALEA PART II
P.O- HAZIRHAT
P.S- SUKCHAR
DIST- SOUTH SALMARA MANKACHAR
ASSAM
VERSUS
THE UNION OF INDIA AND 6 ORS
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME
NEW DELHI- 110001.
2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HOME DEPARTMENT
DISPUR
GUWAHATI-6
3:THE ELECTION COMMISSION OF INDIA
NEW DELHI-110001
4:THE STATE COORDINATOR
NATIONAL REGISTER OF CITIZENS
ASSAM
ACHYUT PLAZA
BHANGAGARH
GUWAHATI-05
DIST- KAMRUP (M)
5:THE DEPUTY COMMISSIONER
SIVASAGAR
DIST- SIVASAGARr
ASSAM
PIN-785640
6:THE SUPERINTENDENT OF POLICE (B)
SIVASAGAR
DIST- SIVASAGARr
ASSAM
PIN-785640
7:THE OFFICER IN CHARGE
GAURISAGAR POLICE STATION
GAURISAGAR
DIST- SIVASAGARr
ASSAM
------------
Advocate for : MR. J AHMED
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS
Page No.# 7/7
BEFORE
HON'BLE THE CHIEF JUSTICE (ACTING) MR. N. KOTISWAR SINGH
HON'BLE MR. JUSTICE NANI TAGIA
ORDER
15.06.2022 [N. Kotiswar Singh, CJ(Acting)]
Mr. A.R. Sikdar, learned counsel for the petitioner in WP(C) No.7309/2019 submits that
he has filed relevant documents and the judgment(s) of the Ho'ble Supreme Court, which are
relevant while taking any decision in the matter.
Let this be placed on record.
List these matters on 24.06.2022.
Earlier interim order(s), if any, shall continue.
Sd/- Nani Tagia Sd/- N. Kotiswar Singh
JUDGE CHIEF JUSTICE (ACTING)
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