Page No.# 1/4 vs Dharani Saloi And 3 Ors
2022 Latest Caselaw 2058 Gua

                                                            Page No.# 1/4

GAHC010000682022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                                I.A.(Civil)/1445/2022

         KAMALESHWAR TALUKDAR AND 3 ORS.
         S/O LATE GUDARAM TALUKDAR RESIDENT OF VILLAGE NAMATI
         MOUZA BATAGHILA
         PS AND DIST NALBARI
         ASSAM

         2: SRI USHARANI TALUKDAR
         W/O LATE GUDARAM TALUKDAR
         RESIDENT OF VILLAGE NAMATI

         MOUZA BATAGHILA
         PS AND DIST NALBARI
         ASSAM

         3: SRI MANTU TALUKDAR
         S/O LATE GUDARAM TALUKDAR
         RESIDENT OF VILLAGE NAMATI

         MOUZA BATAGHILA
         PS AND DIST NALBARI
         ASSAM

         4: SRI SATYA TALUKDAR
         S/O LATE UTTAM TALUKDAR
         RESIDENT OF VILLAGE NAMATI

         MOUZA BATAGHILA
         PS AND DIST NALBARI
         ASSAM
         VERSUS

         DHARANI SALOI AND 3 ORS.
                                                         Page No.# 2/4

S/O DEBENDRA SALOI RESIDENT OF VILLAGE NAMATI
MOUZA BATAGHILA
PS AND DIST NALBARI
ASSAM

2:SRI MUKUNDA SALOI
S/O LATE DEBENDRA SALOI
RESIDENT OF VILLAGE NAMATI

MOUZA BATAGHILA
PS AND DIST NALBARI
ASSAM
3:SRI MANINDRA SALOI
S/O LATE DEBENDRA SALOI
RESIDENT OF VILLAGE NAMATI

MOUZA BATAGHILA
PS AND DIST NALBARI
ASSAM
4:SRI TARANI SALOI
S/O LATE DEBENDRA SALOI
RESIDENT OF VILLAGE NAMATI

MOUZA BATAGHILA
PS AND DIST NALBARI
ASSAM
------------
Advocate for : MR. S SAHU
Advocate for : appearing for DHARANI SALOI AND 3 ORS.



Linked Case : RSA/77/2022

KAMALESHWAR TALUKDAR AND 3 ORS.
S/O LATE GUDARAM TALUKDAR
RESIDENT OF VILLAGE NAMATI

MOUZA BATAGHILA
PS AND DIST NALBARI
ASSAM

2: SRI USHARANI TALUKDAR
W/O LATE GUDARAM TALUKDAR
RESIDENT OF VILLAGE NAMATI

MOUZA BATAGHILA
PS AND DIST NALBARI
                              Page No.# 3/4

ASSAM

3: SRI MANTU TALUKDAR
S/O LATE GUDARAM TALUKDAR
RESIDENT OF VILLAGE NAMATI

MOUZA BATAGHILA
PS AND DIST NALBARI
ASSAM

4: SRI SATYA TALUKDAR
S/O LATE UTTAM TALUKDAR
RESIDENT OF VILLAGE NAMATI

MOUZA BATAGHILA
PS AND DIST NALBARI
ASSAM
VERSUS

DHARANI SALOI AND 3 ORS.
S/O DEBENDRA SALOI
RESIDENT OF VILLAGE NAMATI

MOUZA BATAGHILA
PS AND DIST NALBARI
ASSAM

2:SRI MUKUNDA SALOI
S/O LATE DEBENDRA SALOI
RESIDENT OF VILLAGE NAMATI

MOUZA BATAGHILA
PS AND DIST NALBARI
ASSAM
3:SRI MANINDRA SALOI
S/O LATE DEBENDRA SALOI
RESIDENT OF VILLAGE NAMATI

MOUZA BATAGHILA
PS AND DIST NALBARI
ASSAM
4:SRI TARANI SALOI
S/O LATE DEBENDRA SALOI
RESIDENT OF VILLAGE NAMATI

MOUZA BATAGHILA
PS AND DIST NALBARI
ASSAM
                                                                        Page No.# 4/4

           ------------
           Advocate for : MR. S SAHU
           Advocate for : appearing for DHARANI SALOI AND 3 ORS.



                                 BEFORE
                  HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                       ORDER

09.06.2022 Heard Mr. S. Sahu, the learned counsel appearing on behalf of the applicants.

The connected regular second Appeal i.e. RSA /77/2022 has already been admitted by this Court on a substantial question of law.

Taking into account the decree which has been passed for eviction of the appellants vide the judgment and decree dated 30.09.2021 in Title Appeal No. 03/2018, this Court deems it proper to stay the said judgment and decree till the disposal of the instant appeal.

The I.A. accordingly stands disposed of.

JUDGE

Comparing Assistant