Bhagwan Pator vs The State Of Assam And 6 Ors
2022 Latest Caselaw 1985 Gua

                                                               Page No.# 1/4

GAHC010117092016




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




                        Case No.: I.A.(Civil)/1517/2020

         BHAGWAN PATOR
         S/O LT. AMAL CH. PATOR
         R/O VILL. AND P.O. NELLIE
         DIST- MORIGAON
         ASSAM-781410


          VERSUS

         THE STATE OF ASSAM AND 6 ORS
         REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
         DISPUR
         GHY-6
         KAMRUP(M)
         ASSAM

         2:THE SECY. TO THE GOVT. OF ASSAM
         WATER RESOURCES DEPTT.
          SECRETARIAT
          BLOCK-B
          THIRD FLOOR
          DISPUR
          GHY-6
          3:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
         WELFARE OF PLAIN TRIBES and BACKWARD CLASSES DEPTT.
          DISPUR
          GHY-6
          4:THE SECY. TO THE GOVT. OF ASSAM
         JUDICIAL DEPTT.
          DISPUR
          GHY-6
                                                                Page No.# 2/4

5:THE PRINCIPAL SECY.
PERSONNEL B DEPTT.
GOVT. OF ASSAM
DISPUR
GHY-6
6:SRI ANIL KUMAR JALAN

S/O PUSHKAR DUTTA JALAN
R/O FLAT NO- 4C
PROTECT VIEW
HENGRABARI ROAD
P.O- DISPUR
GUWAHATI-781006
KAMRUP M
ASSAM.
7:SRI SHANTANU DHAR

S/O
LT SANTI RANJAN DHAR
R/O- HOUSE NO.- 19
HARBALA ROAD
ULUBARI
GUWAHATI-781007
KAMRUP M
ASSAM.
------------
Advocate for : MR. D K DAS
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS

 Linked Case No. : WP(C)/5005/2016

           BHAGWAN PATOR
           S/O LT. AMAL CH. PATOR, R/O VILL. and P.O. NELLIE, DIST-
           MORIGAON



           VERSUS

           THE STATE OF ASSAM AND 6 ORS
           REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM,
           SECRETARY, DISPUR, GHY-6

           2:THE SECY. TO THE GOVT. OF ASSAM
           WATER RESOURCES DEPTT.
            SECRETARIAT
                                                         Page No.# 3/4

             BLOCK-B
             THIRD FLOOR
             DISPUR
             GHY-6

            3:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
            WELFARE OF PLAIN TRIBES and BACKWARD CLASSES
            DEPTT.
             DISPUR
             GHY-6

            4:THE SECY. TO THE GOVT. OF ASSAM
             JUDICIAL DEPTT.
             DISPUR
             GHY-6

            5:THE PRINCIPAL SECY.
             PERSONNEL B DEPTT.
             GOVT. OF ASSAM
             DISPUR
             GHY-6

            6:SRI ANIL KUMAR JALAN

             S/O PUSHKAR DUTTA JALAN
             R/O FLAT NO- 4C
             PROTECT VIEW
             HENGRABARI ROAD
             P.O- DISPUR
             GUWAHATI-781006
             KAMRUP M
             ASSAM.

            7:SRI SHANTANU DHAR

             S/O
             LT SANTI RANJAN DHAR
             R/O- HOUSE NO.- 19
             HARBALA ROAD
             ULUBARI
             GUWAHATI-781007
             KAMRUP M
             ASSAM

Advocate for the Petitioner   : MRH BETALA

Advocate for the Respondent : MR.G BAISHYAR-6 and 7
                                                                 Page No.# 4/4


                                 BEFORE
                HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                      ORDER

06.06.2022

In view of the judgment & order (CAV) passed today in WP(C)/5005/2016, this Interlocutory Application is closed.

JUDGE

Comparing Assistant