Oriental Insurance Company Ltd vs Sri Robin Ch. Saikia And 3 Ors
2022 Latest Caselaw 2625 Gua

                                                               Page No.# 1/2

GAHC010175122019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                               I.A.(Civil)/2086/2022

         ORIENTAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
         A-25/27
         ASAF ALI ROAD
         NEW DELHI- 110002 AND REGIONAL OFFICE AT GUWAHATI-7
         REP. BY THE REGIONAL MANAGER.


          VERSUS

         SRI ROBIN CH. SAIKIA AND 3 ORS
         S/O- LATE RATNESWAR SAIKIA
         (HUSBAND OF THE DECEASED).

         2:SRI BHARGAV PRATIM SAIKIA
         S/O- SRI ROBIN CH. SAIKIA
          BOTH ARE R/O- JALAHGAON
          P.O. HALOWAGAON
          P.S. SAMAGURI
          DIST.- NAGAON
         ASSAM AND TEMPORARY ADDRESS- DIMORUGURI
         AMTOLA PATH
          P.S. AND DIST.- NAGAON
         ASSAM.
          3:SRI SUNIL KUMAR AGARWAL
         S/O- SRI RAGHUBIR PRASAD AGARWAL
          R/O- SMS ROAD
          HAIBARGAON
          P.O. HAIBARGAON
          P.S. SADAR
          DIST.- NAGAON
         ASSAM. (OWNER OF VEHICLE NO. AS-02-6721 (TRUCK).
          4:SRI SURENDRA VERMA
                                                                           Page No.# 2/2

           S/O- LATE ROMONI VARMA
           R/O- SENCHOWA DEKAGAON
           P.O. SENCHOWA
           DIST.- NAGAON
           ASSAM.
           ------------
           Advocate for : MR SISHIR DUTTA
           Advocate for : MR G BOKALIAL appearing for SRI ROBIN CH. SAIKIA AND 3
           ORS



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      ORDER

30.07.2022

Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 02.04.2019 passed by the Member, MACT, Nagaon in MAC Case No. 437/2016 shall remain stayed till disposal of the appeal subject to deposit of 50% of the awarded amount in the Registry of the Gauhati High Court in next four weeks.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant