Dhyan Foundation vs The State Of Assam And 10 Ors
2022 Latest Caselaw 2623 Gua

                                                                Page No.# 1/3

GAHC010092842022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Crl.Pet./433/2022

         DHYAN FOUNDATION
         HAVING ITS REGISTERED OFFICE AT A-80, SOUTH EXTENSION, PART 2,
         NEW DELHI-110049, REPRESENTED BY ITS AUTHORISED SIGNATORY,
         KOLLANGUDU VENKATESWARAN KANNAN, AGED ABOUT 39 YEARS, S/O
         LATE KOLLANGUDU PADMANABHAN, P/R/O PLOT 18, 2ND FLOOR,
         KANTAREDDY NAGAR, ATTAPUR, HYDERABAD-48



         VERSUS

         THE STATE OF ASSAM AND 10 ORS.
         REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM

         2:GITANJALI DAS
         W/O MRIGENDRA NATH DAS
          R/O VILL- KEOTKUCHI (NAPARA)
          P.S. AND DIST-BARPETA
         ASSAM
          PIN-781301

         3:HIMANGSHU ADHIKARI
          FATHERS NAME-COULD NOT BE COLLECTED
          R/O NAPARA
          P.O. AND P.S.-BARPETA
          DIST-BARPETA
         ASSAM
          PIN-781301

         4:RANIMA PATHAK
          FATHERS NAME-LATE CHANDAN PATHAK
          R/O SUNDARIDIA
          P.S. AND DIST-BARPETA
         ASSAM-781314
                              Page No.# 2/3


5:FARUK AHMED
 S/O HATEM ALI
 R/O VILL-BARPALLY
 P.S. AND DIST-BARPETA
ASSAM-781314

6:MATLEB ALI @ MATALEB
 S/O JEL HABEJ
 R/O BANGHUGI
 P.S.-KALGACHIA
 DIST-BARPETA
ASSAM-781319

7:ASIR UDDIN @ ASIRUDDIN
 S/O RAHAM ALI
 R/O KUSHBARI
 P.S.-MERERCHAR
 DIST-BONGAIGAON
ASSAM-783384

8:TAHAJ UDDIN @ TAHAJUDDIN
 S/O HABEJ UDDIN
 R/O KANDAPARA
 MOUZA-JANIYA
 DIST-BARPETA
ASSAM-781314

9:AYNAL HOQUE
 S/O RABI AHMED
 R/O SATRA KANARA
 P.S.-BAGHBAR
 DIST-BARPETA
ASSAM-781308

10:JALAL UDDIN
 S/O LATE ABUL HUSSAIN
 R/O MOWAMARI
 P.S.-ALOPATI
 DIST-BARPETA
ASSAM-781308

11:BAHARUL ISLAM
 S/O AYNAL HAQUE
 R/O SATRA KANARA
 P.S.-BAGHBAR
 DIST-BARPETA
ASSAM-78130
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Advocate for the Petitioner   : MR. DITUL DAS

Advocate for the Respondent : PP, ASSAM




                                      BEFORE
                         HON'BLE MR. JUSTICE ROBIN PHUKAN


                                          ORDER

30.07.2022.

Both the parties are duly represented by their engaged counsel.

Heard arguments for both sides.

Judgment is reserved.

JUDGE

Comparing Assistant