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The National Insurance Company ... vs Smti. Archana Bishwas And 4 Ors
2022 Latest Caselaw 2600 Gua

Citation : 2022 Latest Caselaw 2600 Gua
Judgement Date : 30 July, 2022

Gauhati High Court
The National Insurance Company ... vs Smti. Archana Bishwas And 4 Ors on 30 July, 2022
                                                                     Page No.# 1/3

GAHC010144862022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./413/2022

         THE NATIONAL INSURANCE COMPANY LIMITED
         (SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA)
         REGISTERED HEAD OFFICE AT 3, MIDDLETON STREET, CALCUTTA-
         700071, REP. BY THE DEPUTY MANAGER, GAUHATI REGIONAL OFFICE,
         BHANGAGARH, GUWAHATI- 781005.



         VERSUS

         SMTI. ARCHANA BISHWAS AND 4 ORS.
         W/O- LATE CHANDAN BISHWAS, R/O- VILL.- KHARIJA PAIKAN, PART-III
         (BABUPARA), KRISHNAI, P.O. AND P.S. KRISHNAI, DIST.- GOALPARA,
         ASSAM, PIN- 783126.

         2:SRI ANIRUDDHA BISHWAS
          S/O- LATE CHANDAN BISHWAS
          R/O- VILL.- KHARIJA PAIKAN
          PART-III (BABUPARA)
          KRISHNAI
          P.O. AND P.S. KRISHNAI
          DIST.- GOALPARA
         ASSAM
          PIN- 783126.

         3:SMT. TARALI BISHWAS
          D/O- LATE CHANDAN BISHWAS
          R/O- VILL.- KHARIJA PAIKAN
          PART-III (BABUPARA)
          KRISHNAI
          P.O. AND P.S. KRISHNAI
          DIST.- GOALPARA
         ASSAM
          PIN- 783126. (THE OPPOSITE PARTIES NO. 2 AND 3 BEING MINOR ARE REP.
                                                                     Page No.# 2/3

             BY THEIR MOTHER OPPOSITE PARTY NO. 1).

             4:BILSON A. SANGMA
              S/O- LATE NENGSON CH. MARAK
              NONGKHYRIEM HILLS
              P.O. NONGTHYMMAI
              SHILLONG
              MEGHALAYA
              PIN- 793014.

             5:SRI SURESH RABHA
              S/O- TILAK RABHA
              R/O- VILL.- MESELKHOWA
              P.O. AND P.S. KRISHNAI
              DIST.- GOALPARA
             ASSAM
              PIN- 783126

Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent : MR. S P CHOUDHURY




                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                        ORDER

30.07.2022

Heard Ms. R. D. Mozumdar, the learned counsel for the appellant.

This is an appeal against the judgment and award dated 07.07.2018 passed by the learned Member, MACT, Goalpara, in MAC Case No. 94/2016.

Appeal is admitted.

Call for the records.

Issue notice returnable after six weeks.

The appellant to take steps for issuance of notice upon the respondent Nos.

Page No.# 3/3

1, 2, 3, 4 and 5 by way of registered post with A/D as well as by usual process within a period of seven days from today.

List this matter after six weeks on a date to be fixed by the Registry.

JUDGE

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