The Sri Ram General Insurance ... vs Smti Minakshi Baruah And 4 Ors
2022 Latest Caselaw 2548 Gua

                                                                 Page No.# 1/3

GAHC010003732017




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              I.A.(Civil)/2057/2022

         THE SRI RAM GENERAL INSURANCE COMPANY LTD
         1000-E/8 RIICO INDUSTRIAL AREA
          SITAPURA
          JAIPUR RAJASTHAN 302022 AND HAVING A BRANCH OFFICE AT B. R.
         ARCADE
          3RD FLOOR
          21 JANAPATH
          ULUBARI
          GUWAHATI 781007 REPRESENTED BY ITS LEGAL OFFICER


          VERSUS

         SMTI MINAKSHI BARUAH and 4 ORS
         W/O LATE MUKUNDA MADHAB BARUAH

         2:KAUTILYA DARSHAN BARUAH

         S/O LATE MUKUNDA MADHAB BARUAH
         3:SMTI NIRA BARUAH

         W/O LATE PRABHAT CH. BARUAH
         ALL ARE R/O VILL. AMGAON
         NANDAN PATH
         NARENGI
         P.S. NOONMATI
         GUWAHATI 781026
         DIST. KAMRUP M
         ASSAM PRESENTLY R/O C/O SRI ARUN CH. DEKA
         NOONMATI
         HOUSE NO. 50
         SANKAR NAGAR
         P.O. and P.S. NOONMATI
         GUWAHATI 781020
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          DIST. KAMRUP M
          ASSAM. RESPONDENT NO. 2 BEING MINOR IS REPRESENTED BY HIS
          LEGAL GUARDIAN MOTHER I.E. RESPONDENT NO. 1
          4:MD. RAHIJUDDIN ALI @ RAHIJULUDDIN ALI
          S/O LATE JOWAUDDIN ALI @ JOWAN UDDIN
          R/O VILL. 1 NO. BAMUNBARI
          P.S. BOKO
          DIST. KAMRUP R
          ASSAM
          PINCODE 781123 PRESENT ADDRESS SATGAON
          TALTOLABASTI
          P.S. SATGAON
          GUWAHATI 781027
          DIST. KAMRUP M
          ASSAM.
          5:SHUSHIL ROY

          S/O SOILEN CH. ROY
          C/O HARENDRA NATH BORA
          TANGLA SATRA PATH
          BYE LANE NO. 2 H/N 3
          JAYANAGAR
          GUWAHATI 781022
          DIST. KAMRUP M
          ASSAM.
          ------------
          Advocate for : MR. R GOSWAMI
          Advocate for : MR K BARMAN appearing for SMTI MINAKSHI BARUAH and 4
          ORS




                                BEFORE
               HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                    ORDER

28.07.2022

Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 27.07.2016 passed by the Member, MACT No. 2, Kamrup (M) in MAC Case No. 1854/2013 shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount in next 4 (four) Page No.# 3/3

weeks in the Registry of the Gauhati High Court. The applicant shall be at liberty to withdraw the aforesaid 50% of the awarded amount from the Registry after proper identification. The IA stands disposed of.

JUDGE

Comparing Assistant