Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Page No.# 1/3 vs Sri Bhulu Dey And 7 Ors
2022 Latest Caselaw 2543 Gua

Citation : 2022 Latest Caselaw 2543 Gua
Judgement Date : 28 July, 2022

Gauhati High Court
Page No.# 1/3 vs Sri Bhulu Dey And 7 Ors on 28 July, 2022
                                                               Page No.# 1/3

GAHC010004592022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/86/2022

         SRI UTTAM GUPTA and 4 ORS
         S/O LATE GUPILAL GUPTA AND R/O VILL. KHANGARGAON,
         KALYANNAGAR, MAUZA AND P.S. LUMDING IN THE DIST. OF NAGAON,
         ASSAM.

         2: GAUTAM GUPTA

          S/O LATE GUPILAL GUPTA AND R/O VILL. KHANGARGAON
          KALYANNAGAR
          MAUZA AND P.S. LUMDING IN THE DIST. OF NAGAON
          ASSAM.

         3: RAJU GUPTA
          S/O LATE GUPILAL GUPTA AND R/O VILL. KHANGARGAON
          KALYANNAGAR
          MAUZA AND P.S. LUMDING IN THE DIST. OF NAGAON
         ASSAM.

         4: KAJAL GUPTA
          D/O LATE GUPILAL GUPTA AND R/O VILL. KHANGARGAON
          KALYANNAGAR
          MAUZA AND P.S. LUMDING IN THE DIST. OF NAGAON
         ASSAM.

         5: RUMA GUPTA
          D/O LATE GUPILAL GUPTA AND R/O VILL. KHANGARGAON
          KALYANNAGAR
          MAUZA AND P.S. LUMDING IN THE DIST. OF NAGAON
         ASSAM

         VERSUS

         SRI BHULU DEY and 7 ORS
         S/O LATE MANORANJAN DEY, R/O VILL. KHANGARGAON, DASKSHIN
                            Page No.# 2/3

LUMDING

2:JIBONLAL GUPTA

S/O MUNILAL GUPTA
R/O THAKUR THAN ROAD
LUMDING TOWN
MAUZA AND P.S. LUMDING
DIST. NAGAON
ASSAM.

3:DHIRAJLAL GUPTA
 S/O MUNILAL GUPTA
 R/O THAKUR THAN ROAD
 LUMDING TOWN
 MAUZA AND P.S. LUMDING
 DIST. NAGAON
ASSAM.

4:SUNDARLAL GUPTA

S/O MUNILAL GUPTA
R/O THAKUR THAN ROAD
LUMDING TOWN
MAUZA AND P.S. LUMDING
DIST. NAGAON
ASSAM.

5:SANJAYLAL GUPTA

S/O MUNILAL GUPTA
R/O THAKUR THAN ROAD
LUMDING TOWN
MAUZA AND P.S. LUMDING
DIST. NAGAON
ASSAM.

6:KAMALA DEVI
 D/O MUNILAL GUPTA
 R/O THAKUR THAN ROAD
 LUMDING TOWN
 MAUZA AND P.S. LUMDING
 DIST. NAGAON
ASSAM.

7:BHULU DEVI @ USHA DEVI
 D/O MUNILAL GUPTA
 R/O THAKUR THAN ROAD
                                                                       Page No.# 3/3

             LUMDING TOWN
             MAUZA AND P.S. LUMDING
             DIST. NAGAON
             ASSAM.

            8:BIMLA DEVI
             D/O MUNILAL GUPTA
             R/O THAKUR THAN ROAD
             LUMDING TOWN
             MAUZA AND P.S. LUMDING
             DIST. NAGAON
            ASSAM

Advocate for the Petitioner   : MR. S K BARKATAKI

Advocate for the Respondent : MR. K D CHETRI




                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                         ORDER

Date : 28.07.2022

Heard Mr. S. K. Barkataki, the learned counsel appearing on behalf of the Applicants and Mr. K. D. Chetry, the learned counsel appearing on behalf of the Respondents.

Taking into consideration the judgment of the Supreme Court in the case of Union of India Vs. Ibrahim Uddin reported in (2012) 8 SCC 144, this Court shall consider the instant application at the time of hearing of the connected Second Appeal.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter