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Chullay Kullu @ Rabi vs The State Of Assam
2022 Latest Caselaw 2495 Gua

Citation : 2022 Latest Caselaw 2495 Gua
Judgement Date : 26 July, 2022

Gauhati High Court
Chullay Kullu @ Rabi vs The State Of Assam on 26 July, 2022
                                                                                 Page No.# 1/1

GAHC010232602017




                             THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : CRL.A(J)/11/2017

            CHULLAY KULLU @ RABI

            VERSUS

            THE STATE OF ASSAM

Advocate for the Petitioner :
Advocate for the Respondent : PP, ASSAM


                                      BEFORE
                      HON'BLE MR. JUSTICE N. KOTISWAR SINGH
                    HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
                                        :: O R D E R ::

26.07.2022 [N. Kotiswar Singh, J] Heard Mr. K. Goswami, learned Senior counsel as well as Amicus Curiae assisted by Mr. A. Sandilya, learned counsel appearing for the appellant. Also heard Ms. B. Bhuyan, learned Senior counsel as well as Additional Public Prosecutor, Assam for the State.

Hearing concluded.

Judgment reserved.

                                  JUDGE                                        JUDGE




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