Smti. Junu Rani Das vs Ankur Das
2022 Latest Caselaw 2428 Gua

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GAHC010042852020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.Rev.P./79/2020

            SMTI. JUNU RANI DAS
            D/O SRI TARANI DAS, VILL-KHARJARA, P.O.-CHOWK BAZAR, P.S.-
            NALBARI, DIST-NALBARI, ASSAM, PIN-781334



            VERSUS

            ANKUR DAS
            S/O LATE SUREN DAS, VILL-JAMTOLA (NEAR MADHYA PANDURI HIGH
            SCHOOL), P.O.-RANGIA, P.S.-RANGIA, DIST-KAMRUP, ASSAM, PIN-781354



Advocate for the Petitioner : MR. S N KRISHNATRAYA
Advocate for the Respondent : MD M S ALI

                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN
                                   ORDER

21.07.2022

Heard Mr. S.N. Kishnatraya, learned counsel for the petitioner and Mr. M.S. Ali, learned counsel for the respondent.

Argument concluded.

Judgment reserved.

JUDGE Comparing Assistant