Lakhinandan Gogoi vs The State Of Assam And Anr
2022 Latest Caselaw 2427 Gua

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GAHC010077352022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./373/2022

            LAKHINANDAN GOGOI
            S/O JUGANANDA GOGOI
            R/O MOINAPARA GHILAMARA
            P.O. AND P.S. GHILAMARA
            DIST. LAKHIMPUR, ASSAM



            VERSUS

            THE STATE OF ASSAM AND ANR
            REP. BY THE PP, ASSAM

            2:SMTI. MAINI CHAMUA
             D/O LATE HARESWAR CHAMUA
            R/O AMBEES APARTMENT

            KAHILIPARA
            GUWAHATI
            DIST. KAMRUP (M)
            ASSAM
            PIN-781019
            MOBILE NO. 936543713

Advocate for the Petitioner   : MR S BORTHAKUR

Advocate for the Respondent : PP, ASSAM
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                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                           ORDER

21.07.2022

Heard Mr. K.N. Choudhury, learned senior counsel assisted by Mr. S. Borthakur, learned counsel for the petitioner. Also heard Mr. D. Das, learned Additional Public Prosecutor, Assam for the respondent no. 1 and Mr. A.K. Bhuyan, learned counsel for the respondent no. 2.

Argument concluded.

Judgment reserved.

JUDGE

Comparing Assistant