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Page No.# 1/2 vs The State Of Assam And Anr
2022 Latest Caselaw 2385 Gua

Citation : 2022 Latest Caselaw 2385 Gua
Judgement Date : 19 July, 2022

Gauhati High Court
Page No.# 1/2 vs The State Of Assam And Anr on 19 July, 2022
                                                                         Page No.# 1/2

GAHC010163712021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./568/2021

            BIRAJ PAUL AND ANR
            S/O BADAL PAUL
            R/O BENGALI GAREY GAON, P.S. HALUATING, DIPHU, PIN-785681,
            DIST. SIBSAGAR, ASSAM

            2: PINKY PAUL
            W/O BIRAJ PAUL
            R/O BENGALI GAREY GAON
             P.S. HALUATING
             DIPHU
             PIN-785681

            DIST. SIBSAGAR
            ASSA

            VERSUS

            THE STATE OF ASSAM AND ANR
            REP. BY THE PP, ASSAM

            2:RUMPI DAS PUAL
            W/O BIKASH PAUL

            D/O DIGENDRA PAUL

            R/O DIPHU
            PIN-782460

            DIST. KARBI ANGLONG
            ASSAM

            CALL NO. 690039461

Advocate for the Petitioner   : MD F H LASKAR
                                                                       Page No.# 2/2


Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                          ORDER

19.07.2022

Heard Mr. F. H. Laskar, learned counsel for the petitioners. Also heard Mr. K. K. Das, learned Additional Public Prosecutor for the State respondent and Ms. P. Chakrabarty, learned counsel for the respondent No. 2.

Argument concluded.

Judgment reserved.

JUDGE

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