Sukkur Ahmed Barbhuiya vs The State Of Assam And Anr
2022 Latest Caselaw 2384 Gua

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GAHC010055742022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./301/2022

            SUKKUR AHMED BARBHUIYA
            S/O. LT. FAJIL UDDIN BARBHUIYA, VILL ALITIKAR, P.O. MEHERPUR, P.S.
            SILCHAR, DIST. CACHAR, ASSAM, PIN-788015.



            VERSUS

            THE STATE OF ASSAM AND ANR
            REP. BY PP, ASSAM.

            2:SARIMUL HAQUE BARBHUIYA @ SAJU
             S/O. LT. KUTI MIA BARBHUIYA
            VILL. ALITIKAR
             P.O. MEHERPUR
             P.S. SILCHAR
             DIST. CACHAR
            ASSAM
             PIN-788015

Advocate for the Petitioner   : MR. N ISLAM

Advocate for the Respondent : PP, ASSAM
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                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                     ORDER

19.07.2022

Heard Mr. N. Islam, learned counsel for the petitioner. Also heard Mr. K. K. Parasar, learned Additional Public Prosecutor for the State respondent No. 1 and Ms. R. Choudhury, learned counsel for the respondent No. 2.

Argument concluded.

Judgment reserved.

JUDGE

Comparing Assistant