Page No.# 1/2 vs National Insurance Co.Ltd And 2 ...
2022 Latest Caselaw 2368 Gua

                                                                 Page No.# 1/2

GAHC010130182022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./352/2022

            ABDUS SOBUR MIAH AND ANR
            S/O LATE MANIK UDDIN
            RESIDENT OF VILLAGE BALADOBA, PO AND PS SOUTH SALMARA, DIST
            DHUBRI, ASSAM 783127

            2: KASHEMA BIBI
            W/O ABDUS SOBUR MIAH
            RESIDENT OF VILLAGE BALADOBA
             PO AND PS SOUTH SALMARA
             DIST DHUBRI
            ASSAM 78312

            VERSUS

            NATIONAL INSURANCE CO.LTD AND 2 ORS
            REPRESENTED BY THE ASSISTANT MANAGER, GUWAHATI REGIONAL
            OFFICE, BHANGAGARH, GUWAHATI 781005

            2:THE DIVISIONAL MANAGER
             BONGAIGAON

            3:KHANDAKAR ABDUL HAMID
             S/O K. H HUSSAIN
             RESIDENT OF VILLAGE
             PO AND PS SOUTH SALMARA
             DHUBRI
            ASSAM 78312

Advocate for the Petitioner   : MR M AHMED

Advocate for the Respondent :
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                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                      ORDER

Date : 18.07.2022

Heard Mr. H Ahmed, learned counsel for the appellant.

This appeal is directed against the judgment and award dated 31.03.2022 passed by the learned Member, MACT, Dhubri in MAC Case No.316/2014.

The instant appeal is admitted for hearing. Issue notice, returnable by 6 (six) weeks. Steps upon respondent Nos.1 to 3 by way of Registered Post with A/D as well as through usual process within 3 (three) days.

Call for the LCR.

List accordingly.

JUDGE

Comparing Assistant