Page No.# 1/6 vs Sri Dilip Chandra Das And 23 Ors
2022 Latest Caselaw 289 Gua

                                                                Page No.# 1/6

GAHC010102672019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : I.A.(Civil)/1038/2019

         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LTD. AND 2 ORS.
         REP. BY ITS CHIEF EXECUTIVE DIRECTOR
         AND HAVING ITS OFFICE AT- ASHRAM ROAD
         ULUBARI
         GUWAHATI- 781007.

         2: THE BOARD OF DIRECTORS
         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LIMITED
         ASHRAM ROAD
          ULUBARI
          GUWAHATI- 781007.

         3: THE CHIEF EXECUTIVE DIRECTOR
         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LIMITED
         ASHRAM ROAD
         ULUBARI
         GUWAHATI- 781007.


          VERSUS

         SRI DILIP CHANDRA DAS AND 23 ORS.
         S/O- SHRI SATISH CHANDRA DAS
         R/O- VILL.- BATAKUCHI
         P.O.- CHAYGAON
         DIST.- KAMRUP
         ASSAM
         PIN- 781124

         2:SHRI PARESH SARMAH
         S/O- LATE LOHIT SARMAH
                               Page No.# 2/6

R/O- RUPNAGAR
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM
PIN- 781008

3:SHRI PRABHAT KALITA
S/O- LATE GURUCHARAN KALITA
R/O- K.C. SEN ROAD
PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM
PIN- 781008.

4:SHRI ACHYUT DAS
S/O- LATE BUDESWAR DAS
R/O- VILL.- KHARGHULI
MALIBAGAN
P.S. LATASIL
DIST.- KAMRUP (M)
ASSAM
PIN- 781004.

5:SHRI SANTIRAM DEKA
S/O- LATE ANIL DEKA
R/O- VILL.- MALIKUCHI
P.S. KHETRI
DIST.- KAMRUP
ASSAM
PIN- 782403.

6:SHRI KAILASH SARMAH
W/O- LATE GOPAL SARMAH
R/O- VILL.- GAMAIMURI
P.S. BELSOR
DIST.- NALBARI
ASSAM
PIN- 781306.

7:SHRI GIRISH DEKA
S/O- LATE KARUNA DEKA
R/O- VILL.- KARARA
BAIHATA CHARIALI
DIST.- KAMRUP
ASSAM
PIN- 781381.

8:MD. TARMUJ ALI
                                Page No.# 3/6

S/O- LATE NIZAM ALI
R/O- VILL.- SILBHARAL
SANGSARI
DIST.- KAMRUP
ASSAM
PIN- 781030.

9:MD. SAIDUR RAHMAN
S/O- LATE KATAMIAN
R/O- VILL.- SADAR GAON
NILBAGAN
DIST.- NAGAON
ASSAM
PIN- 782445.

10:SHRI DWIJEN SARMAH
S/O- LATE HARIDEB SARMAH
R/O- VILL.- KRISHNA NAGAR
MIRZA
DIST.- KAMRUP
ASSAM
PIN- 781101.

11:MD. MIR HUSSAIN
S/O- LATE MASEB ALI
R/O- VILL.- SANTIPUKHURI
DIST.- DARRANG
ASSAM
PIN- 784144.

12:SHRI SURYA KANTA MISRA
S/O- LATE SAILENDRA MISRA
R/O- DIST.- DHUBRI
ASSAM
PIN- 783301.

13:MD. SAMAYUL ALI BORBHUYAN
S/O- LATE HAJI MASADDAR ALI
R/O- VILL.- CHANDANPUR
NILBAGAN
DIST.- NAGAON
ASSAM
PIN- 782445.

14:SHRI PRABHAT CHANDRA NATH
S/O- DEVCHANDRA NATH
R/O- VILL.- DIGHALDORI
RAHA
                                Page No.# 4/6

DIST.- NAGAON
ASSAM
PIN- 782103.

15:SHRI BHABESH DEKA
S/O- SHRI SHADHIRAM DEKA
R/O- VILL.- PACHARIA
HAJO
DIST.- KAMRUP
ASSAM
PIN- 781104.

16:SHRI BHRIGU RAM KALITA
S/O- SHRI NARESHWAR KALITA
R/O- VILL.- PACHARIA
HAJO
DIST.- KAMRUP
ASSAM
PIN- 781004.

17:SHRI ASHOK CHUHAN
S/O- CHANDRA BAHADUR CHAUHAN
R/O- VILL.- KUMBHIJAR
TAMULPUR
DIST.- BAKSA
ASSAM
PIN- 781368.

18:SHRI DHIREN BARUAH
S/O- LATE MUKUNDA BARUAH
R/O- VILL.- TULAMATI
BAIHATA CHARIALI
DIST.- KAMRUP
ASSAM
PIN- 781381.

19:MD. RAFIQUL ISLAM
S/O- MD. KUDRAT ALI
R/O- VILL.- SAIDARIA
RUPAHIHAT
DIST.- NAGAON
ASSAM
PIN- 782125

20:SHRI SARU RAM DAS
S/O- LATE GOTHIA RAM DAS
R/O- VILL.- BORLAH
HAJO
                                                                    Page No.# 5/6

           DIST.- KAMRUP
           ASSAM
           PIN- 781102

          21:SHRI DINESH DAS
          S/O- LATE TULASI DAS
          R/O- VILL.- BORKA
          KAMALPUR
          DIST.- KAMRUP
          ASSAM
          PIN- 781101.

          22:SHRI MINAL BORA
          S/O- SHRI KAMAL TALUKDAR
          R/O- KHANAPARA
          GUWAHATI
          DIST.- KAMRUP (M)
          ASSAM
          PIN- 781022

          23:THE STATE OF ASSAM
          REP. BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
          CO-OPERATIVE DEPARTMENT
          DISPUR
          GUWAHATI- 781006.

          24:THE REGISTRAR OF CO-OPERATIVE SOCIETIES
          ASSAM
          KHANAPARA
          GUWAHATI- 781022.
          ------------
          Advocate for : MR. P D NAIR
          Advocate for : GA
          ASSAM appearing for SRI DILIP CHANDRA DAS AND 23 ORS.

                                 BEFORE
                      HONOURABLE THE CHIEF JUSTICE
                  HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 28-01-2022

The matter is taken up through video conferencing. Heard Mr. A.U. Ahmed, learned counsel for the applicants/appellants. Also heard Mr. G Bordoloi, learned counsel for the State respondents.

Page No.# 6/6

This application has been filed for condoning the delay of 265 days in filing the accompanying appeal against the judgment and order of the learned Single Judge dated 25.10.2017 passed in WP(C) No.657/2010.

After hearing the learned counsel appearing for the parties and in the interest of justice, the delay in filing the accompanying appeal is hereby condoned.

This interlocutory application is allowed.

Registry to number the appeal and list it on 01.02.2022.

                                       JUDGE                     CHIEF JUSTICE



Comparing Assistant