Union Of India vs M/S Z. R. Enterprises
2022 Latest Caselaw 195 Gua

                                                                   Page No.# 1/2

GAHC010228842021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                     Case No. : MFA/7/2022

            UNION OF INDIA
            REP. BY THE GENERAL MANAGER, N.F. RAILWAY, MALIGAON,
            GUWAHATI-11.



            VERSUS

            M/S Z. R. ENTERPRISES
            AGIA ROAD, NAYA PARA, GOALPARA, PIN- 783101, ASSAM



Advocate for the Petitioner   : MRS. UMA CHAKRABORTY

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/75/2022

            UNION OF INDIA
            REP. BY THE GENERAL MANAGER
            N.F. RAILWAY
            MALIGAON
            GUWAHATI-11.


             VERSUS

            M/S Z. R. ENTERPRISES
            AGIA ROAD
                                                                          Page No.# 2/2

             NAYA PARA
             GOALPARA
             PIN- 783101
             ASSAM


            ------------
            Advocate for : MRS. UMA CHAKRABORTY
            Advocate for : appearing for M/S Z. R. ENTERPRISES



                                      BEFORE
                     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

Date : 20.01.2022.

Since the connected appeal is admitted for hearing, the judgment and

decree dated 30.09.2021 passed by the Member(Technical)-1, Railway Claims

Tribunal, Guwahati Bench in claim application No. OA.-III-265/20211, shall

remain stayed till the disposal of the case.

The I.A. stands disposed of.

JUDGE

Comparing Assistant