Smt. Rangila Hazarika vs The Union Of India And 3 Ors
2022 Latest Caselaw 5173 Gua

                                                              Page No.# 1/2

GAHC010068742017




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1601/2018


         SMT. RANGILA HAZARIKA
         W/O. LT. BIBHUTI BHUSAN DAS
         R/O. VILL.POTANI
         SONARIGAON
         P.O. BIHARIGAON
         DIST. NAGAON
         ASSAM
         PIN-782101


          VERSUS

         THE UNION OF INDIA and 3 ORS.
         REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
         MINISTER OF POST AND TELEGRAPHS DEPARTMENT
         NEW DELHI.

         2:THE SENIOR SUPERINTENDENT OF POST OFFICES
          GUWAHATI DIVISON
         GUWAHATI-1.
          3:THE INSPECTOR OF POST
          GUWAHATI EAST SUB-DIVISION
         GUWAHATI-1.
          4:SMTI. LANI DAS
         C/O- S. N DEKA
          R/O M.C. ROAD
          BAROWARI RAILWAY COLONY
          UZAN BAZAR
          P.O.- UZAN BAZAR
          P.O.- LATASIL
          DIST- KAMRUP(M)
         ASSAM
          PIN-781003.
          ------------
                                                                              Page No.# 2/2

           Advocate for : MR. P J SAIKIA
           Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 3 ORS.



                                BEFORE
                    HONOURABLE THE CHIEF JUSTICE
           HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
                HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                        ORDER

Date : 22-12-2022

The present writ petition shall also be governed by the answer to the referred question in Writ Appeal No. 160/2018 by the judgment dated 22.12.2022.

                                JUDGE         JUDGE        CHIEF JUSTICE



Comparing Assistant