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Page No.# 1/5 vs Md. Fazrul Islam And 11 Ors
2022 Latest Caselaw 5150 Gua

Citation : 2022 Latest Caselaw 5150 Gua
Judgement Date : 22 December, 2022

Gauhati High Court
Page No.# 1/5 vs Md. Fazrul Islam And 11 Ors on 22 December, 2022
                                                               Page No.# 1/5

GAHC010238382022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          I.A.(Civil)/3807/2022

MD. RIAZUDDIN AND 2 ORS
S/O LT. ABDUL KADIR R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST.
NAGAON
ASSAM
PIN-782123

2: MD. NIZAMUDDIN
S/O LT. ABDUL KADIR R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST.
NAGAON
ASSAM
 PIN-782123

3: MD. BABULUDDIN
S/O LT. ABDUL KADIR R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST.
NAGAON
ASSAM
PIN-782123
VERSUS

MD. FAZRUL ISLAM AND 11 ORS.
S/O LT. ABDUL RAZZAK R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST.
NAGAON
ASSAM
PIN-782123

2:MUSST. FARIDA KHATUN
W/O MD. FAZRUL ISLAM R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST.
NAGAON
ASSAM
 PIN-782123
 3:KHAIRON NESSA
D/O LT. AKUB ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST. NAGAON
ASSAM
 PIN-782123
 4:RAHIMAN NESSA
                                                                 Page No.# 2/5

D/O LT. AKUB ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST. NAGAON
ASSAM
PIN-782123
5:MAIJAN NESSA
D/O LT. AKUB ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST. NAGAON
ASSAM
PIN-782123
6:REZIA KHATOON
D/O LT. AKUB ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST. NAGAON
ASSAM
PIN-782123
7:REJIA KHATOON
D/O LT. AKUB ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST. NAGAON
ASSAM
PIN-782123
8:KHUDEZA KHATOON
D/O LT. AKUB ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST. NAGAON
ASSAM
PIN-782123
9:AMENA KHATOON
D/O LT. AKUB ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST. NAGAON
ASSAM
PIN-782123
10:FARIDA KHATOON
D/O LT. AKUB ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST. NAGAON
ASSAM
PIN-782123
11:ABDUL SALAM
S/O UMED ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST. NAGAON
ASSAM
PIN-782123
12:ABDUL JABBAR
S/O JABED ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST. NAGAON
ASSAM
PIN-782123
------------
Advocate for : MR. SAILENDRA DEKA
Advocate for : appearing for MD. FAZRUL ISLAM AND 11 ORS.


                         In Case No. : RSA/193/2022

         MD. RIAZUDDIN AND 2 ORS
         S/O LT. ABDUL KADIR R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING
         DIST. NAGAON, ASSAM, PIN-782123

         2: MD. NIZAMUDDIN
          S/O LT. ABDUL KADIR R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING
                                                          Page No.# 3/5

DIST. NAGAON
ASSAM
PIN-782123

3: MD. BABULUDDIN
 S/O LT. ABDUL KADIR R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING
DIST. NAGAON
ASSAM
 PIN-78212

VERSUS

MD. FAZRUL ISLAM AND 11 ORS
S/O LT. ABDUL RAZZAK R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING
DIST. NAGAON, ASSAM, PIN-782123

2:MUSST. FARIDA KHATUN
W/O MD. FAZRUL ISLAM R/O DHUPAGURI MOUZA BATADRAVA P.S.
DHING DIST. NAGAON
ASSAM
 PIN-782123

3:KHAIRON NESSA
 D/O LT. AKUB ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST.
NAGAON
ASSAM
 PIN-782123

4:RAHIMAN NESSA
 D/O LT. AKUB ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST.
NAGAON
ASSAM
 PIN-782123

5:MAIJAN NESSA
 D/O LT. AKUB ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST.
NAGAON
ASSAM
 PIN-782123

6:REZIA KHATOON
 D/O LT. AKUB ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST.
NAGAON
ASSAM
 PIN-782123

7:REJIA KHATOON
 D/O LT. AKUB ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST.
                                                                      Page No.# 4/5

            NAGAON
            ASSAM
            PIN-782123

            8:KHUDEZA KHATOON
             D/O LT. AKUB ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST.
            NAGAON
            ASSAM
             PIN-782123

            9:AMENA KHATOON
             D/O LT. AKUB ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST.
            NAGAON
            ASSAM
             PIN-782123

            10:FARIDA KHATOON
             D/O LT. AKUB ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST.
            NAGAON
            ASSAM
             PIN-782123

            11:ABDUL SALAM
             S/O UMED ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST.
            NAGAON
            ASSAM
             PIN-782123

            12:ABDUL JABBAR
             S/O JABED ALI R/O DHUPAGURI MOUZA BATADRAVA P.S. DHING DIST.
            NAGAON
            ASSAM
             PIN-78212

Advocate for the Petitioner   : MR. SAILENDRA DEKA

Advocate for the Respondent :


                                   BEFORE
                     HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                        ORDER

Date : 22.12.2022

Heard Mr. S Deka, learned counsel for the appellants.

Page No.# 5/5

By this application under Order 41 rule 5 of the CPC, the appellants have prayed for stay of the Judgment and Order dated 18.08.2022 passed by the learned Civil Judge, Nagaon in Title Appeal No.8/2018 affirming the Judgment and Decree, dated 19.12.2017 passed by the learned Munsiff No.2 , Nagaon in Title Suit No. 70/2014.

Issue notice to the opposite parties.

The applicants shall take steps for service of notice upon the opposite parties by registered post with A/D post as well as through usual process within 10 days. Till the returnable date, further proceeding of the Judgment and Order dated 18.08.2022 passed by the learned Civil Judge, Nagaon in Title Appeal No.8/2018 affirming the Judgment and Decree, dated 19.12.2017 passed by the learned Munsiff No.2 , Nagaon in Title Suit No. 70/2014 is hereby stayed.

In case of failure of the applicants to take steps within the above specified period, the stay order shall automatically stand vacated. List the matter after 5(five) weeks.

JUDGE

Comparing Assistant

 
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