New India Assurance Company Ltd vs Smti Madhuri Das And 2 Ors
2022 Latest Caselaw 5112 Gua

                                                               Page No.# 1/3

GAHC010248722018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No: I.A.(Civil)/822/2020

         NEW INDIA ASSURANCE COMPANY LTD
         HAVING ITS REGISTERED OFFICE AT NEW INDIA ASSURANCE BUILDING 87
         MAHATMA GANDI ROAD
         MUMBAI AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD
         ABC
         GUWAHATI.


          VERSUS

         SMTI MADHURI DAS AND 2 ORS
         DHURI DAS AND 2 ORS
         Address - W/O LATE AJIT DAS
         VILL. NO. 1 JORAGURI GAON
         P.O. JORAGURI
         P.S. DERGAON
         DISTA. GOLAGHAT
         ASSAM
         PIN 785614

         2:PRANJAN HAZARIKA
         S/O SRI TRAILOKYA HAZARIKA
          R/O HOUSE NO. 21(B) BYE LANE NO. 6
          GANDHI BASTI
          NEW SARANIA
          GUWAHATI 781003
          3:PARIMAL SANGMA
         S/O SRI CHACHINDDRA MARAK
         VILL. NIZ GOBARDHAN
          P.O.PRAGJYOTISHPUR
          DIST. KAMRUP (M)
         ASSAM
          PIN 781150
          ------------
                                                           Page No.# 2/3

Advocate for : MR. R K BHATRA
Advocate for : appearing for SMTI MADHURI DAS AND 2 ORS

LINKED Case No. : MACApp./134/2020

            NEW INDIA ASSURANCE COMPANY LTD
            HAVING ITS REGISTERED OFFICE AT NEW INDIA
            ASSURANCE BUILDING 87 MAHATMA GANDI ROAD,
            MUMBAI AND ONE OF THE REGIONAL OFFICE AT G.S.
            ROAD, ABC, GUWAHATI.



            VERSUS

            SMTI MADHURI DAS AND 2 ORS
            W/O LATE AJIT DAS, VILL. NO. 1 JORAGURI GAON, P.O.
            JORAGURI, P.S. DERGAON, DISTA. GOLAGHAT, ASSAM, PIN
            785614

            2:PRANJAN HAZARIKA
             S/O SRI TRAILOKYA HAZARIKA
             R/O HOUSE NO. 21(B) BYE LANE NO. 6
             GANDHI BASTI
             NEW SARANIA
             GUWAHATI 781003

            3:PARIMAL SANGMA
             S/O SRI CHACHINDDRA MARAK
            VILL. NIZ GOBARDHAN
             P.O.PRAGJYOTISHPUR
             DIST. KAMRUP (M)
            ASSAM
             PIN 78115

Advocate for the Petitioner   : MR. R K BHATRA

Advocate for the Respondent : MR K M BORA
                                                                      Page No.# 3/3


                                 BEFORE
                HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                      ORDER

21.12.2022 Heard Mr. R. K. Bhatra, learned counsel for the applicant.

This is an application praying for stay/suspension of the impugned Judgment and Award dated 23.03.2018 passed by the learned Member, MACT, Golaghat in MAC Case No. 20/2015.

As the connected appeal is already admitted, the operation of the Judgment and Award dated 23.03.2018 shall remain stayed subject to deposit of entire awarded amount including the interest in the Registry of this Court within a period of four weeks from today.

The respondent/claimant may file necessary application for withdrawal of 50% of the total awarded amount from the Registry and in the event such application is filed, the same be allowed after proper verification and identification as per laid down procedure.

Accordingly, this Interlocutory Application is disposed of.

JUDGE

Comparing Assistant