Raj Kishor Kurmi vs The Union Of India And 3 Ors
2022 Latest Caselaw 5054 Gua

                                                                      Page No.# 1/2

GAHC010016252014




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/5198/2014

            RAJ KISHOR KURMI
            S/O LT. RAM LAKHAN KURMI, R/O FAKIR TILLA, P.O. BORKHAT, DIST-
            CACHAR, ASSAM



            VERSUS

            THE UNION OF INDIA and 3 ORS
            REP. BY THE DY. EDUCATIONAL ADVISOR NIT MINISTRY OF HUMAN
            RESOURCE DEV. DEPTT. OF SECONDARY AND HIGHER EDUCATION WING
            SHATRI BHAVAN, NEW DELHI-788010

            2:DIRECTOR OF NATIONAL INSTITUTE OF TECHNOLOGY
             SILCHAR
             DIST- CACHAR
            ASSAM

            3:THE PRINCIPAL OF NATIONAL INSTITUTE OF TECHNOLOGY
             SILCHAR
             DIST- CACHAR
            ASSAM

            4:THE REGISTRAR
             NATIONAL INSTITUTE OF TECHNOLOGY
             SILCHAR
             DIST- CACHAR
            ASSA

Advocate for the Petitioner   : MR.M J BARUAH

Advocate for the Respondent : ASSTT.S.G.I.
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                                BEFORE
           HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                     ORDER

Date : 19.12.2022

Adjourned on the prayer of Mr. M.J. Baruah, learned counsel for the petitioner to produce the judgment of the Hon'ble Supreme Court which provides for pension in respect of persons who had retired from service after a whole career but in their entire career, they may not have been regularized. Mr. Pulak Nath, Assistant Registrar of NIT, Silchar is personally present before the Court and makes a statement that for the last 37 years, no watchman on a regular basis had been appointed in the institute and to that extent, a written communication is provided to the Court which is kept on record.

List on 10.01.2023.

Personal appearance of Mr. Pulak Nath, Assistant Registrar of NIT, Silchar, is dispensed with.

JUDGE

Comparing Assistant