Friday, 15, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Union Of India vs M/S Star Cement Ltd. And Anr
2022 Latest Caselaw 3144 Gua

Citation : 2022 Latest Caselaw 3144 Gua
Judgement Date : 22 August, 2022

Gauhati High Court
Union Of India vs M/S Star Cement Ltd. And Anr on 22 August, 2022
                                                                  Page No.# 1/2

GAHC010162512022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                    Case No. : MFA/84/2022

            UNION OF INDIA
            REPRESENTED BY THE GENERAL MANAGER (CLAIMS), N.F. RAILWAY,
            MALIGAON, GUWAHATI-781011.



            VERSUS

            M/S STAR CEMENT LTD. AND ANR
            (FORMERLY KNOWN AS M/S. CEMENT MANUFACTURING COMPANY
            LIMITED) HAVING ITS REGISTERED OFFICE AT LUMSHONG, P.O.
            KHLIEHRIAT, EASTJAYANTIA HILLS, MEGHALAYA AND HAVING ITS
            CORRESPONDENCE OFFICE AT MAYUR GARDEN, 2ND FLOOR, G.S. ROAD,
            GUWAHATI-781005.

            2:UNION OF INDIA
             REPRESENTED BY THE GENERAL MANAGER
             EASTERN RAILWAY
             17-NETAJI SUBHASH ROAD
             KOLKATA-700001

Advocate for the Petitioner   : MS. B SARMA

Advocate for the Respondent :

             Linked Case : I.A.(Civil)/2461/2022

            UNION OF INDIA
            REPRESENTED BY THE GENERAL MANAGER (CLAIMS)
            N.F. RAILWAY
            MALIGAON
            GUWAHATI-781011.
                                                                        Page No.# 2/2

            VERSUS

           M/S STAR CEMENT LTD. AND ANR
           (FORMERLY KNOWN AS M/S. CEMENT MANUFACTURING COMPANY
           LIMITED) HAVING ITS REGISTERED OFFICE AT LUMSHONG
            P.O. KHLIEHRIAT
            EASTJAYANTIA HILLS
            MEGHALAYA AND HAVING ITS CORRESPONDENCE OFFICE AT MAYUR
           GARDEN
            2ND FLOOR
            G.S. ROAD
            GUWAHATI-781005.

           2:UNION OF INDIA
           REPRESENTED BY THE GENERAL MANAGER
            EASTERN RAILWAY
            17-NETAJI SUBHASH ROAD
            KOLKATA-700001.
            ------------
           Advocate for : MS. B SARMA
           Advocate for : appearing for M/S STAR CEMENT LTD. AND ANR



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      ORDER

Date : 22.08.2022.

Heard Ms. B. Sarma, learned counsel for the applicant. Since the connected first appeal has been admitted for hearing, the impugned judgment and Order dated 13.05.2022 passed by the learned Member (Technical)-I The Railway Claims Tribunal, Guwahati Bench in Original Application No. O.A.III.93/2011, shall remain stayed till disposal of the appeal.

The I/A stands disposed of accordingly.

JUDGE Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter