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Page No.# 1/3 vs The State Of Assam And 4 Ors
2022 Latest Caselaw 1311 Gua

Citation : 2022 Latest Caselaw 1311 Gua
Judgement Date : 20 April, 2022

Gauhati High Court
Page No.# 1/3 vs The State Of Assam And 4 Ors on 20 April, 2022
                                                              Page No.# 1/3

GAHC010309032019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/294/2020

         LALAN VERMA AND 4 ORS.
         S/O. SRI DHARAMDEO VERMA, R/O. BHUBANKAHAL, P.O. SAIKHOWA
         GHAT, P.S. DHOLA, DIST. TINSUKIA, ASSAM, PIN-786154.

         2: KESHAB GOGOI
          S/O. LT. JAMUNA GOGOI
          R/O. INTHEM NAGA PATHER
          P.O. INTHEM PENGAREE
          P.S. PANGAREE
          DIST. TINSUKIA
         ASSAM
          PIN-786174.

         3: MULAN BORUAH
          S/O. SRI PRADIP BORUAH
          R/O. DISWJAN
          P.O. BORGAON
          P.S. BARAKURI
          DIST. TINSUKIA
         ASSAM
          PIN-786170.

         4: GIRIBALA CHETIA
          D/O. LT. DIMBESWAR CHETIA
          R/O. PANGNA VILLAGE
          P.O. KETETONG
          P.S. MARGHERITA
          DIST. TINSUKIA
         ASSAM
          PIN-786181.

         5: SMT. JAGYABATI BASFORE
         W/O. LT. SUNIL BASFOR
          R/O. LACHIT NAGAR
                                                                    Page No.# 2/3

             COLLEGE ROAD
             MAKUM
             P.O. MAKUM
             P.S. MAKUM
             DIST. TINSUKIA
             ASSAM
             PIN-786170

            VERSUS

            THE STATE OF ASSAM AND 4 ORS.
            REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM, HEALTH
            AND FAMILY WELFARE (A) DEPTT., DISPUR, GUWAHATI-6, ASSAM.

            2:THE SECRETARY TO THE GOVT. OF ASSAM

             HEALTH AND FAMILY WELFARE (A) DEPTT.
             DISPUR
             GUWAHATI-6
             ASSAM.

            3:THE DIRECTOR OF HEALTH SERVICES

             ASSAM
             HENGRABARI
             GUWAHATI-36
             ASSAM.

            4:THE JOINT DIRECTOR OF HEALTH SERVICES

             TINSUKIA
             ASSAM
             PIN-786125.

            5:THE SCREENING COMMITTEE

             REP. BY THE CHAIRMAN (ADDL. DIRECTOR OF HEALTH SERVICES)
             HENGRABARI
             GUWAHATI-36
             ASSAM

Advocate for the Petitioner   : MR. P J SAIKIA

Advocate for the Respondent : SC, HEALTH

Page No.# 3/3

BEFORE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY

20-04-2022 Mr. B Gogoi, learned standing counsel for the Health Department submits that he has got the instruction and accordingly he can file the affidavit by 06.05.2022.

List this matter on 12.05.2022. By that time, the petitioners may file reply affidavit.

By the last order dated 22.12.2021, this court sough instruction from Mr. Gogoi whether the case of the petitioners is covered by order dated 26.11.2019 passed in WP(C) 8215/2019. Mr. Gogoi submits that it is not covered by the said judgment and there are factual differences.

JUDGE

Comparing Assistant

 
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