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Oriental Insurance Company ... vs Smti Parbati Devi And And 5 Ors
2022 Latest Caselaw 1250 Gua

Citation : 2022 Latest Caselaw 1250 Gua
Judgement Date : 6 April, 2022

Gauhati High Court
Oriental Insurance Company ... vs Smti Parbati Devi And And 5 Ors on 6 April, 2022
                                                             Page No.# 1/3

GAHC010183822018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                              I.A.(Civil)/3610/2018

         ORIENTAL INSURANCE COMPANY LIMITED
         A CO. REGISTERED AND INCORPORATED UNDER THE COMPANIES ACT
         1956 HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
         A 25/27 ASAF ALI ROAD
         NEW DELHI-2 WITH ONE OF ITS REGIONAL OFFICE AT G.S. ROAD
         ULUBARI
         GUWAHATI-7
         REPRESENTED BY ITS REGIONAL MANAGER.


          VERSUS

         SMTI PARBATI DEVI AND AND 5 ORS
         W/O LATE SHER BAHADUR CHETRI
         R/O VILL. BONDA
         P.O. BONDA
         P.S. PANIKHETI
         DIST. KAMRUP
         ASSAM
         PIN 781025

         2:SRI KRISHNA CHETRI
         S/O LATE SHER BAHADUR CHETRI
          R/O VILL. BONDA
          P.O. BONDA
          P.S. PANIKHETI
          DIST. KAMRUP
         ASSAM
          PIN 781025
          3:SRI TEOK BAHADUR CHETRI
         S/O LATE SHER BAHADUR CHETRI
          R/O VILL. BONDA
          P.O. BONDA
                                                                Page No.# 2/3

P.S. PANIKHETI
DIST. KAMRUP
ASSAM
PIN 781025
4:MISS HIRA DEVI
D/O LATE SHER BAHADUR CHETRI
R/O VILL. BONDA
P.O. BONDA
P.S. PANIKHETI
DIST. KAMRUP
ASSAM
PIN 781025
5:SRI PRAFULLA KR. HAZARIKA
S/O SRI BHABAN HAZARIKA
R/O VILL. SAPAJA ROAD
H. NO. 43
DHUPGURI SAPADANG
P.O. BONDA
P.S. DHUPGURO
DIST. KAMRUP
ASSAM
PIN 781025
6:SRI BHASKAR HAZARIKA
S/O SRI PRAFULLA KR. HAZARIKA
R/O VILL. SAPAJA ROAD. H. NO. 43
DHUPGURI SAPADANG
P.O. BONDA
P.S. DHUPGURO
DIST. KAMRUP
ASSAM
PIN 781025
------------
Advocate for : MR. R C PAUL
Advocate for : appearing for SMTI PARBATI DEVI AND AND 5 ORS
                                                                               Page No.# 3/3




                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

06.04.2022

Since the connected appeal is admitted for hearing, the operation of the Judgment and Award dated 17.05.2018 passed in MAC Case No. 2925/2015 by the Member, MACT No. 1, Kamrup (M), Guwahati shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount in the Registry of the Gauhati High Court within 6 (six) weeks from today.

The IA(C) stands disposed of.

JUDGE

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