Citation : 2022 Latest Caselaw 1191 Gua
Judgement Date : 4 April, 2022
Page No.# 1/5
GAHC010029382022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/26/2022
KANAK BARMAN AND 4 ORS.
S/O LATE KAILASH BARMAN
RESIDNET OF VILLAGE RUPIA BATHAN, BHAKATPARA SUPA, CHAMATA,
PO CHAMATA, PS BELSOR, DIST NALBARI, ASSAM, 781306
2: SRI GHANSHYAM BARMAN
S/O LATE KAILASH BARMAN
RESIDNET OF VILLAGE RUPIA BATHAN
BHAKATPARA SUPA
CHAMATA
PO CHAMATA
PS BELSOR
DIST NALBARI
ASSAM
781306
3: SRI SIMANTA BARMAN
S/O LATE KAILASH BARMAN
RESIDNET OF VILLAGE RUPIA BATHAN
BHAKATPARA SUPA
CHAMATA
PO CHAMATA
PS BELSOR
DIST NALBARI
ASSAM
781306
4: SMTI PADUMI TALUKDAR
W/O SRI BALEN TALUKDAR
D/O LATE KAILASH BARMAN
RESIDNET OF VILLAGE RUPIA BATHAN
BHAKATPARA SUPA
CHAMATA
Page No.# 2/5
PO CHAMATA
PS BELSOR
DIST NALBARI
ASSAM
781306
5: SMTI MANIKA BARMAN
W/O BABUL BARMAN
D/O LATE KAILASH BARMAN
RESIDNET OF VILLAGE RUPIA BATHAN
BHAKATPARA SUPA
CHAMATA
PO CHAMATA
PS BELSOR
DIST NALBARI
ASSAM
78130
VERSUS
KRISHNA BARMAN AND 2 ORS.
S/O LATE KALICHARAN BARMAN
RESIDENT OF NAMGHAR PATH (PROFESSOR COLONY) SANTIPUR
HILLSIDE
PO AND PS BHARALUMUKH, DIST KAMRUP MASSAM 781009
2:SMTI BASANTI BARMAN
W/O LATE SURJYA BARMAN
RESIDENT OF NAMGHAR PATH
NAMGHAR PATH (PROFESSOR COLONY) SANTIPUR HILL SIDE
PO AND PS BHARALUMUKH
DIST KAMRUP (M) ASSAM
781009
3:SMTI ARATI KALITA
W/O SRI SAROJ KALITA(MAJU)
RESIDENT OF NAMGHAR PATH
NAMGHAR PATH (PROFESSOR COLONY) SANTIPUR HILL SIDE
PO AND PS BHARALUMUKH
DIST KAMRUP (M) ASSAM
78100
Advocate for the Petitioner : MR N N UPADHYAYA
Advocate for the Respondent :
Page No.# 3/5
Linked Case : I.A.(Civil)/403/2022
KANAK BARMAN AND 4 ORS.
S/O LATE KAILASH BARMAN RESIDNET OF VILLAGE RUPIA BATHAN
BHAKATPARA SUPA
CHAMATA
PO CHAMATA
PS BELSOR
DIST NALBARI
ASSAM
781306
2: SRI GHANSHYAM BARMAN
S/O LATE KAILASH BARMAN
RESIDNET OF VILLAGE RUPIA BATHAN
BHAKATPARA SUPA
CHAMATA
PO CHAMATA
PS BELSOR
DIST NALBARI
ASSAM
781306
3: SRI SIMANTA BARMAN
S/O LATE KAILASH BARMAN
RESIDNET OF VILLAGE RUPIA BATHAN
BHAKATPARA SUPA
CHAMATA
PO CHAMATA
PS BELSOR
DIST NALBARI
ASSAM
781306
4: SMTI PADUMI TALUKDAR
W/O SRI BALEN TALUKDAR
D/O LATE KAILASH BARMAN
RESIDNET OF VILLAGE RUPIA BATHAN
BHAKATPARA SUPA
CHAMATA
PO CHAMATA
PS BELSOR
DIST NALBARI
ASSAM
Page No.# 4/5
781306
5: SMTI MANIKA BARMAN
W/O BABUL BARMAN
D/O LATE KAILASH BARMAN
RESIDNET OF VILLAGE RUPIA BATHAN
BHAKATPARA SUPA
CHAMATA
PO CHAMATA
PS BELSOR
DIST NALBARI
ASSAM
781306
VERSUS
KRISHNA BARMAN AND 2 ORS.
S/O LATE KALICHARAN BARMAN RESIDENT OF NAMGHAR PATH
(PROFESSOR COLONY) SANTIPUR HILLSIDE PO AND PS BHARALUMUKH
DIST KAMRUP MASSAM 781009
2:SMTI BASANTI BARMAN
W/O LATE SURJYA BARMAN
RESIDENT OF NAMGHAR PATH
NAMGHAR PATH (PROFESSOR COLONY) SANTIPUR HILL SIDE
PO AND PS BHARALUMUKH
DIST KAMRUP (M) ASSAM
781009
3:SMTI ARATI KALITA
W/O SRI SAROJ KALITA(MAJU)
RESIDENT OF NAMGHAR PATH
NAMGHAR PATH (PROFESSOR COLONY) SANTIPUR HILL SIDE
PO AND PS BHARALUMUKH
DIST KAMRUP (M) ASSAM
781009
------------
Advocate for : MR N N UPADHYAYA
Advocate for : appearing for KRISHNA BARMAN AND 2 ORS.
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BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 04.04.2022.
Heard Mr. N.N. Upadhyaya, the learned counsel for the appellants. Since the appeal is admitted for hearing, the judgment and decree dated 01.12.2021 passed by the learned Civil Judge No.2, Kamrup(M) at Guwahati, in Title Appeal No. 05/2019, shall remain stayed till disposal of the appeal.
The I/A stands disposed of.
JUDGE
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