Subhash Kumar vs Uoi And Ors.
2015 Latest Caselaw 8167 Del

$~1/18
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                               Decided on : 29.10.2015

+      W.P.(C) 12357/2009
       SUBHASH KUMAR                                 .........Petitioner
            Versus
       UOI AND ORS.                                  ........Respondents

Through: Dr. Ashwani Bhardwaj, Advocate, for petitioners in Item Nos. 1 and 18. Sh. Vivek Goyal, CGSC with Sh. Arvind Sharma, DC, BSF.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE DEEPA SHARMA

MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT)

% The writ petition is dismissed. For detailed judgment, the decision dated 29.10.2015 in W.P.(C) 12354/2009 may be referred to.

S. RAVINDRA BHAT (JUDGE)

DEEPA SHARMA (JUDGE) OCTOBER 29, 2015

W.P.(C) 12357/2009 Page 1