Gopal vs State
2015 Latest Caselaw 7785 Del

$~R-22 (Part-B)

*        IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      Date of decision: 9th October, 2015

+                                  CRL.A. 265/2000

        GOPAL                                               ..... Appellant

                          Through       Mr. Pradeep Kumar Arya, Mr.
                                        Narinder Chaudhry, Mr. Pankaj
                                        Tanwar, Mr. Narinder Tomar and
                                        Mr. Raj Karan Sharma, Advs.

                          versus

        STATE                                        ..... Respondent

Through Ms. Aashaa Tiwari, APP with Insp.

Baljit-PS Vikas Puri

CORAM:

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.K.GAUBA

SANJIV KHANNA, J. (ORAL):

For detailed judgment, the decision dated 09.10.2015 in Crl.A. No.174/2000 may be referred to.

(SANJIV KHANNA) JUDGE

(R.K.GAUBA) JUDGE OCTOBER 09, 2015 vld