Glaxo Smithkline Pharmaceutical vs Croslands & Ors.
2015 Latest Caselaw 7524 Del

Citation : 2015 Latest Caselaw 7524 Del
Judgement Date : 1 October, 2015

Delhi High Court

Glaxo Smithkline Pharmaceutical vs Croslands & Ors. on 1 October, 2015

$~31
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CS(OS) 1676/2005 & IAs No. 2048/2011 & 12334/2015
       GLAXO SMITHKLINE PHARMACEUTICAL             ..... Plaintiff
                     Through Mr.P.C.Arya, Advocate

                        versus

       CROSLANDS & ORS.                         ..... Defendants
                     Through Mr.S.P.Ojha, Advocate

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI

                        ORDER

% 01.10.2015

1. Learned counsel for the plaintiff states that he has instructions

to withdraw the present suit.

2. The suit is dismissed as withdrawn, along with pending

applications.

HIMA KOHLI, J OCTOBER 01, 2015 mk

Download the LatestLaws.com Mobile App