Delhi Transport Corporation vs Sh. Balwan Singh And Ors.
2014 Latest Caselaw 5415 Del

* IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                   Reserved on: 15.10.2014
                                                 Pronounced on: 31.10.2014
+       W.P.(C) 41/2014, C.M.                  NOS.67/2014,     10212/2014,
        10600/2014 & 10992/2014
        SURENDER SINGH & ORS.                           ..... Petitioners

                                versus

        DELHI TRANSPORT CORPORATION                     ..... Respondent

+ W.P.(C) 44/2014, C.M. NO.69/2014

DELHI TRANSPORT CORPORATION ..... Petitioner

versus

SH. BALWAN SINGH & ORS. ..... Respondents

+ W.P.(C) 45/2014, C.M. NO.70/2014

DELHI TRANSPORT CORPORATION ..... Petitioner

versus

SH. SATISH KUMAR ..... Respondent

+ W.P.(C) 105/2014, C.M. NO.187/2014

BALWAN SINGH & ORS. ..... Petitioners

versus

DELHI TRANSPORT CORPORATION ..... Respondent

Through : Ms. Avnish Ahlawat, Sh. N.K. Singh and Ms. Gunjan, Advocates, for DTC in Item Nos. 9 to 13.

W.P.(C) 41/2014, 44/2014, 45/2014 & 105/2014 Page 1 Sh. A.K. Mishra, Advocate, for petitioner in Item No.10.

Dr. Surat Singh with Sh. Arun Kumar Panwar and Sh. Kumar Datta, Advocates, for Resp. Nos. 1, 2, 3, 4, 6 & 8 in Item No.9. Sh. A.K. Mishra, Advocate, for petitioners in Item No.10.

Dr. Surat Singh with Sh. Arun Kumar Panwar and Sh. Kumar Datta, Advocates, for Resp. Nos. 2, 5, 7, 9, 14, 17, 19, 26, 31, 35, 41, 43, 46, 47, 48, 50, 51, 52, 57 and 62 in Item No.11.

Sh. Madan Lal Sharma and Sh. Varun Nischal, Advocates, for petitioner in Item No.13.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE VIPIN SANGHI

MR. JUSTICE S. RAVINDRA BHAT %

For detailed judgment, the decision dated 31.10.2014 in W.P.(C) 39/2014 may be referred to.

S. RAVINDRA BHAT (JUDGE)

VIPIN SANGHI (JUDGE) OCTOBER 31, 2014

W.P.(C) 41/2014, 44/2014, 45/2014 & 105/2014 Page 2