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Ram Sarup vs State
2013 Latest Caselaw 5029 Del

Citation : 2013 Latest Caselaw 5029 Del
Judgement Date : 31 October, 2013

Delhi High Court
Ram Sarup vs State on 31 October, 2013
Author: S. P. Garg
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                RESERVED ON : 23rd October, 2013
                                DECIDED ON : 31st October, 2013

+     CRL.A.139/2004

      RAM SARUP                                       ..... Appellant
                         Through : Mr.Rakesh Kumar with Mr.Deb
                                   Nandan, Advocates.
                         versus

      STATE                                ..... Respondent
                         Through :    Mr.Lovkesh Sawhney, APP.


      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.189/2004 titled Manish Vs. State .

(S.P.GARG) JUDGE October 31, 2013 sa

 
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