Chander Prakash @ Raju vs State N.C.T. Of Delhi
2013 Latest Caselaw 4661 Del

Citation : 2013 Latest Caselaw 4661 Del
Judgement Date : 7 October, 2013

Delhi High Court

Chander Prakash @ Raju vs State N.C.T. Of Delhi on 7 October, 2013

Author: Suresh Kait

*   IN THE HIGH COURT OF DELHI AT NEW DELHI

%                          Judgment delivered on:7th October, 2013

+                             CRL.A. 785/2009

CHANDER PRAKASH @ RAJU                              ..... Appellant
            Represented by:         Mr.R.N. Sharma, Advocate.

                 Versus

STATE N.C.T. OF DELHI                             ..... Respondent
               Represented by:      Mr. Sahil Mongia, Advocate for
                                    Mr. Pawan Sharma, Standing
                                    Counsel with Inspector Anil
                                    Kumar, PS South Rohini.

CORAM:
HON'BLE MR. JUSTICE SURESH KAIT


SURESH KAIT, J.

For detailed order see Crl. A. No.828/2009.

SURESH KAIT, J. OCTOBER 07, 2013 sb

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