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Suresh Kumar @ Daboo & Anr. vs State
2013 Latest Caselaw 4553 Del

Citation : 2013 Latest Caselaw 4553 Del
Judgement Date : 1 October, 2013

Delhi High Court
Suresh Kumar @ Daboo & Anr. vs State on 1 October, 2013
Author: S. P. Garg
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : 26th September, 2013
                               DECIDED ON : 1st October, 2013


+     CRL.A. 746/2001

      SURESH KUMAR @ DABOO & ANR.            ..... Appellants
                  Through : Mr.Javed Hashmi, Advocate.

                        versus

      STATE                                          ..... Respondent
                        Through :    Mr.Lovkesh Sawhney, APP.


      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.741/2001 titled Harish Arora @ Sunny Vs. State .

(S.P.GARG) JUDGE October 01, 2013 sa

 
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